Judgements

S.R. BOMMAI Vs UNION OF INDIA

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 3645 of 1989

KARTAR SINGH Vs STATE OF PUNJAB

Bench: SAHAI,R.M. (J)
Case number: Appeal Criminal 67 of 1983

JAGMAL SINGH YADAV Vs AIMADUDDIN AHMED KHAN

Bench: KULDIP SINGH (J)
Case number: C.A. No.-002938-002938 / 1989
Diary number: 70294 / 1989
Advocates: PRASHANT BHUSHAN Vs LAWYERS ASSOCIATED

STATE OF U.P. Vs MATA BHIKHA AND OTHERS

S.K.MAINI Vs CARONA SAHU CO.

Bench: RAY,G.N. (J)
Case number: C.A. No.-001581-001581 / 1994
Diary number: 88344 / 1993
Advocates: S. JANANI Vs ASHOK MATHUR

BHANABHAI KHALPABHAI Vs COLLECTOR OF CUSTOMS

Bench: SINGH N.P. (J)
Case number: Appeal Criminal 757 of 1980

MITHILESH RANI Vs REGIONAL TRANSPORT AUTHORITY

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1541 of 1994

TELANGANA STEEL INDUSTRIES Vs STATE OF A. P.

Bench: HANSARIA B.L. (J)
Case number: Appeal Civil 68 of 1986

SONAPUR TEA COMPANY PVT. LTD. Vs STATE OF ASAM

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-003671-003671 / 1984
Diary number: 65325 / 1984

CHASE BRIGHT STEEL LTD. Vs SHANTARAM SHANKAR

Bench: MOHAN,S. (J)
Case number: C.A. No.-001354-001354 / 1987
Diary number: 60805 / 1987
Advocates: MANIK KARANJAWALA Vs

Vs

Bench: FAIZAN UDDIN (J)
Case number: /
Diary number: 2 / 1788

SMT. SHANTIBAI Vs DINKAR BALKRISHNA VAIDYA(DEAD)BYLRS.&ORS

Bench: MOHAN,S. (J)
Case number: C.A. No.-002006-002006 / 1981
Diary number: 63075 / 1981
Advocates: BHARAT SANGAL Vs

RAMPAL PITHWA RAHIDAS Vs STATE OF MAHARASHTRA

Bench: SINGH N.P. (J)
Case number: Crl.A. No.-000201-000201 / 1989
Diary number: 69566 / 1989
Advocates: Vs A. S. BHASME

STATE OF PUNJAB Vs BALBIR SINGH

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Civil 2029 of 1968

RAMSINH BAVAJI JADEJA Vs STATE OF GUJARAT

Bench: SINGH N.P. (J)
Case number: Appeal Criminal 563 of 1980