Collector of Central Excise, Hyderabad Vs Fenoplast (p) ltd.(1) - Legal Authority

22 February 1994
Supreme Court
Download

COLLECTOR OF CENTRAL EXCISE, HYDERABAD Vs FENOPLAST (P) LTD.(1)

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 3094 of 1989

1

2

3

4

5

6

7

8

9

10

11

12

13

14

15