Judgements

ALL INDIA JUDGES' ASSN. Vs UNION OF INDIA

STATE OF U.P. Vs BABUL NATH

Bench: FAIZAN UDDIN (J)
Case number: Appeal Criminal 648 of 1990

AMRUTLAL SOMESHWAR JOSHI Vs STATE OF MAHARASHTRA

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000087-000087 / 1994
Diary number: 65145 / 1994
Advocates: K. V. VISHWANATHAN Vs

M.C.D. Vs C.L. BATRA

Bench: SEN,S.C. (J)
Case number: C.A. No.-004671-004671 / 1994
Diary number: 74754 / 1994
Advocates: RANBIR SINGH YADAV Vs

J.R. KAPOOR Vs MICRONIX INDIA

Case number: C.A. No.-002253-002253 / 1994
Diary number: 74753 / 1994

BIJENDRA NATH SRIVASTAVA Vs MAYANK SRIVASTAVA

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 1097 of 1985

AMRUTLAL SOMESHWAR JOSHI Vs STATE OF MAHARASHTRA (1)

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Review Petition (Civil) 999 of 1994

MANPHUL SINGH SHARMA (DECEASED)THRU LRS. Vs SMT. AHMEDI BEGUM (DECEASED) THRU LRS.

Bench: MOHAN,S. (J)
Case number: C.A. No.-001959-001959 / 1984
Diary number: 65541 / 1984
Advocates: Vs M. C. DHINGRA

C. NARAYANASWAMY Vs C.K. JAFFAR SHARIEF

Case number: C.A. No.-007194-007194 / 1993
Diary number: 87804 / 1993
Advocates: PRASHANT BHUSHAN Vs

LAKSHMI DEVI Vs SATYA NARAYAN .

Case number: Crl.A. No.-000314-000314 / 1981
Diary number: 63302 / 1981
Advocates: Vs B. D. SHARMA

SURYA PRAKASH SHARMA Vs STATE OF U.P. AND ORS.

Case number: Writ Petition (crl.) 117 of 1994

STATE OF M.P. Vs RAGHUVEER SINGH YADAV .

Bench: RAMASWAMY,K.
Case number: C.A. No.-005627-005627 / 1994
Diary number: 75681 / 1994
Advocates: Vs P. K. JAIN

Vs

Bench: VENKATACHALA N. (J)
Case number: /
Diary number: 2 / 3528

SHRI SWAROOP NARAIN SRIVASTAVA Vs IVTH ADDL. DISTT JUDGE .

Case number: C.A. No.-005451-005451 / 1994
Diary number: 65173 / 1983

BHAJAN LAL Vs JINDAL STRIPS LTD.

Bench: MOHAN,S. (J)
Case number: Appeal Civil 5525 of 1994