Showing 30391 - 30405 of 41947 judgements
17 August 1994
Supreme Court
2 pages
HINDUSTAN LEVER LTD. Vs B.N. DONGRE .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-004848-004850 / 1989
Diary number: 71577 / 1989
Advocates: Vs M. A. KRISHNA MOORTHY

17 August 1994
Supreme Court
4 pages
STATE OF KERALA Vs A.C.K. RAJAH

Case number: C.A. No.-002000-002000 / 1992
Diary number: 83561 / 1992
Advocates: M. A. FIROZ Vs

17 August 1994
Supreme Court
2 pages
M/S. KHADI & VILLAGE SOAP INDS. Vs STATE OF HARYANA .

Case number: C.A. No.-004236-004236 / 1991
Diary number: 76248 / 1991
Advocates: PREM MALHOTRA Vs UMA DATTA

17 August 1994
Supreme Court
4 pages
ESSKEY ROADWAYS (FIRM) Vs ANANDHAKRISHNAN BUS SERVICE

Bench: RAMASWAMY,K.
Case number: Appeal Civil 570 of 1980

17 August 1994
Supreme Court
9 pages
BALA SHANKAR MAMA SHANKAR BHATTJEE AND ORS. Vs CHARITY COMMISSIONER, GUJARAT STATE

Case number: Appeal (civil) 175 of 1973

17 August 1994
Supreme Court
2 pages
BHANU PRAKASH SINGH AND ORS. Vs HARYANA AGRICULTURAL UNIVERSITY

Case number: Appeal (civil) 3108 of 1983

17 August 1994
Supreme Court
2 pages
M.D. HAB1BUL HAQUE Vs UNION OF INDIA AND ORS.

Case number: Appeal (civil) 3997 of 1983

16 August 1994
Supreme Court
0 pages
NAROTTAM DASS BESHTOO Vs CENTRAL ADMINISTRATIVE TRIBUNAL .

Case number: W.P.(C) No.-000687-000687 / 1986
Diary number: 61506 / 1986
Advocates: A. P. MOHANTY Vs SUSHMA SURI

16 August 1994
Supreme Court
0 pages
NAROTTAM DASS BESHTOO Vs CENTRAL ADMINISTRATIVE TRIBUNAL .

Bench: Kuldip Singh Singh,B.L. Hansaria
Case number: W.P.(C) No.-000687-000687 / 1986
Diary number: 61506 / 1986
Advocates: A. P. MOHANTY Vs SUSHMA SURI

16 August 1994
Supreme Court
5 pages
PUTHANPURAYIL VENKAPALAN SANKARA KURUP Vs LEELAVATHY NAMBIAR

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-012392-012392 / 1994
Diary number: 10332 / 1994
Advocates: R. SATHISH Vs

16 August 1994
Supreme Court
2 pages
Vs

Case number: /
Diary number: 2 / 3718

16 August 1994
Supreme Court
9 pages
SHRI K.C. GUPTA Vs THE LT. GOVERNOR OF DELHI .

Case number: C.A. No.-002824-002824 / 1984
Diary number: 65542 / 1984
Advocates: TARA CHANDRA SHARMA Vs

12 August 1994
Supreme Court
4 pages
RAKESH KAUL Vs REGISTRAR HIGH COURT OF J&K

Bench: VENKATACHALLIAH,M.N.(CJ)
Case number: SLP(Crl) No.-000135-000135 / 1994
Diary number: 68172 / 1994
Advocates: S. K. BHATTACHARYA Vs ASHOK MATHUR

12 August 1994
Supreme Court
5 pages
N. KRISHNAMACHARI Vs THE M.D. APSRTC

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-012213-012213 / 1994
Diary number: 10829 / 1994
Advocates: D. BHARATHI REDDY Vs

12 August 1994
Supreme Court
5 pages
STATE OF BIHAR Vs UNIVERSAL HYDROCARBONS CO.LTD. & ANR ETC

Case number: C.A. No.-006073-006074 / 1994
Diary number: 84245 / 1992