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17 August 1994
Supreme Court 2 pages HINDUSTAN LEVER LTD. Vs B.N. DONGRE .
Bench: JEEVAN REDDY,B.P. (J) |
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17 August 1994
Supreme Court 4 pages STATE OF KERALA Vs A.C.K. RAJAH
Case number: C.A. No.-002000-002000 / 1992 |
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17 August 1994
Supreme Court 2 pages M/S. KHADI & VILLAGE SOAP INDS. Vs STATE OF HARYANA .
Case number: C.A. No.-004236-004236 / 1991 |
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17 August 1994
Supreme Court 4 pages ESSKEY ROADWAYS (FIRM) Vs ANANDHAKRISHNAN BUS SERVICE
Bench: RAMASWAMY,K. |
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17 August 1994
Supreme Court 9 pages BALA SHANKAR MAMA SHANKAR BHATTJEE AND ORS. Vs CHARITY COMMISSIONER, GUJARAT STATE
Case number: Appeal (civil) 175 of 1973 |
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17 August 1994
Supreme Court 2 pages BHANU PRAKASH SINGH AND ORS. Vs HARYANA AGRICULTURAL UNIVERSITY
Case number: Appeal (civil) 3108 of 1983 |
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17 August 1994
Supreme Court 2 pages M.D. HAB1BUL HAQUE Vs UNION OF INDIA AND ORS.
Case number: Appeal (civil) 3997 of 1983 |
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16 August 1994
Supreme Court 0 pages NAROTTAM DASS BESHTOO Vs CENTRAL ADMINISTRATIVE TRIBUNAL .
Case number: W.P.(C) No.-000687-000687 / 1986 |
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16 August 1994
Supreme Court 0 pages NAROTTAM DASS BESHTOO Vs CENTRAL ADMINISTRATIVE TRIBUNAL .
Bench: Kuldip Singh Singh,B.L. Hansaria |
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16 August 1994
Supreme Court 5 pages PUTHANPURAYIL VENKAPALAN SANKARA KURUP Vs LEELAVATHY NAMBIAR
Bench: RAMASWAMY,K. |
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16 August 1994
Supreme Court 2 pages Vs
Case number: / |
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16 August 1994
Supreme Court 9 pages SHRI K.C. GUPTA Vs THE LT. GOVERNOR OF DELHI .
Case number: C.A. No.-002824-002824 / 1984 |
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12 August 1994
Supreme Court 4 pages RAKESH KAUL Vs REGISTRAR HIGH COURT OF J&K
Bench: VENKATACHALLIAH,M.N.(CJ) |
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12 August 1994
Supreme Court 5 pages N. KRISHNAMACHARI Vs THE M.D. APSRTC
Bench: RAMASWAMY,K. |
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12 August 1994
Supreme Court 5 pages STATE OF BIHAR Vs UNIVERSAL HYDROCARBONS CO.LTD. & ANR ETC
Case number: C.A. No.-006073-006074 / 1994 |