Judgements

ARUNDHATI AJIT PARGAONKAR Vs STATE OF MAHARASHTRA .

Case number: C.A. No.-005794-005794 / 1994
Diary number: 88594 / 1993
Advocates: S. C. BIRLA Vs EJAZ MAQBOOL

S. RAMACHANDRA RAJU Vs STATE OF ORISSA

Case number: C.A. No.-005815-005815 / 1994
Diary number: 88596 / 1993

MUNICIPAL CORPORATION OF DELHI Vs THE ASIAN ART PRINTERS(P) LTD..

Case number: C.A. No.-005826-005833 / 1994
Diary number: 77961 / 1991
Advocates: PRAVEEN KUMAR Vs R. P. SHARMA

NARAYANAMMA Vs STATE OF KARNATAKA

Bench: PUNCHHI,M.M.
Case number: Appeal (crl.) 547 of 1988

SHANTI DEVI Vs STATE OF RAJASTHAN

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5802 of 1994

MEHTAB SINGH Vs STATE OF HARYANA

Bench: PUNCHHI,M.M.
Case number: C.A. No.-005743-005748 / 1994
Diary number: 65175 / 1983
Advocates: S. SRINIVASAN Vs

SUBHASH MULJIMAL GANDHI Vs L.HIMINGLIANA

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 540 of 1994

Vs

Bench: VERMA,JAGDISH SARAN (J)
Case number: /
Diary number: 1 / 7908

RAGHBIR SINGH Vs SURJIT SINGH

Case number: C.A. No.-000933-000933 / 1994
Diary number: 74777 / 1994
Advocates: 0 Vs V. D. KHANNA

MAHARASHTRA STATE FINANCIAL CORPN. Vs SUVARNA BOARD MILLS

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-004196-004196 / 1994
Diary number: 84233 / 1992

TARSEEM KUMAR Vs THE DELHI ADMINISTRATION.

Case number: Crl.A. No.-000212-000212 / 1981
Diary number: 63163 / 1981

SECY,QUILON DISTT MOTOR TPT WORKERS'SOCY Vs REGIONAL TPT AUTHORITY .

Case number: C.A. No.-005729-005729 / 1994
Diary number: 88593 / 1993
Advocates: G. PRAKASH Vs

MUKESH BHAI C. PATEL Vs JT. AGRI. & MARKETING ADVISOR

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5713 of 1994

SUNJAY DUTT Vs STATE (I)

S. SATHYAPRIYA ETC. ETC. Vs STATE OF ANDHRA PRADESH ETC. ETC.

Case number: Contempt Petition (civil) 43-54 of 1994