Judgements

UNION OF INDIA Vs RAJIV YADAV .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-003542-003542 / 1992
Diary number: 83558 / 1992
Advocates: C. V. SUBBA RAO Vs

CALCUTTA MUNICIPAL CORPORATION Vs EAST INDIA HOTELS LTD.

Bench: KULDIP SINGH (J)
Case number: C.A. No.-000838-000838 / 1987
Diary number: 68596 / 1987

A. HAMSAVENI Vs STATE OF TAMIL NADU

Case number: W.P.(C) No.-000097-000097 / 1992
Diary number: 60276 / 1992
Advocates: V. MAYAKRISHNAN Vs

UNION OF INDIA Vs RAJIV YADAV

UNION OF INDIA Vs RAJIV YADAV

UNION OF INDIA Vs RAJIV YADAV

KARNATAKA S.R.T.C. Vs B.K. DORESWAMY

Bench: KULDIP SINGH (J)
Case number: Appeal (civil) 118 of 1987

SHRI JILUBHAI NANBHAI KHACHAR Vs THE STATE OF GUJARAT

Case number: C.A. No.-002211-002211 / 1984
Diary number: 65535 / 1984
Advocates: HARISH J. JHAVERI Vs ANIP SACHTHEY

SHRI JILUBHAI NANBHAI KHACHAR Vs THE STATE OF GUJARAT

Bench: K. RAMASWAMY,N. VENKATACHALA
Case number: C.A. No.-002211-002211 / 1984
Diary number: 65535 / 1984
Advocates: HARISH J. JHAVERI Vs ANIP SACHTHEY

ANIL KUMAR MASHI Vs UNION OF INDIA

Bench: SAWANT,P.B.
Case number: W.P.(C) No.-001285-001285 / 1989
Diary number: 71640 / 1989
Advocates: DINESH KUMAR GARG Vs

SH. MOHAMMED NOOR Vs MOHD. IBRAHIM .

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-002696-002696 / 1982
Diary number: 63255 / 1982
Advocates: Vs SUSHIL KUMAR JAIN

A. NAGARJU BROS. VISAKHAPATNAM Vs THE STATE OF ANDHRA PRADESH

Case number: C.A. No.-002020-002020 / 1989
Diary number: 69761 / 1989
Advocates: A. SUBBA RAO Vs

BAKSHI RAM Vs BRIJ LAL

Case number: C.A. No.-000992-000992 / 1975
Diary number: 60338 / 1975
Advocates: UMA DATTA Vs

MOHMED SAKEEM Vs STATE OF GUJARAT

Bench: ANAND,A.S. (J)
Case number: Appeal (crl.) 197 of 1994

N.M.ENGINEER Vs NARENDRA SINGH VIRDI

Bench: MOHAN,S. (J)
Case number: Appeal Civil 2729 of 1979