Showing 30361 - 30375 of 41947 judgements
05 September 1994
Supreme Court
2 pages
PUNJAB STATE ELECTRICITY BOARD Vs V.N. SHARMA

Bench: RAMASWAMY,K.
Case number: C.A. No.-006895-006895 / 1994
Diary number: 74964 / 1994
Advocates: KIRTI RENU MISHRA Vs

05 September 1994
Supreme Court
4 pages
GOVT. OF A.P. Vs Y. SAGARESWARA RAO

Bench: RAMASWAMY,K.
Case number: C.A. No.-006865-006865 / 1994
Diary number: 74957 / 1994
Advocates: GUNTUR PRABHAKAR Vs V. G. PRAGASAM

05 September 1994
Supreme Court
2 pages
STATE OF U.P. Vs BIHARI LAL

Case number: C.A. No.-006307-006307 / 1994
Diary number: 74909 / 1994
Advocates: Vs SADHANA RAMACHANDRAN

05 September 1994
Supreme Court
1 pages
GABRIEL SAVER FERNANDES Vs STATE OF KARNATAKA .

Case number: C.A. No.-006238-006239 / 1994
Diary number: 74904 / 1994
Advocates: Vs M. VEERAPPA

05 September 1994
Supreme Court
2 pages
GOVERNMENT OF A.P.& ANR. Vs Y. SAGARESWARA RAO

05 September 1994
Supreme Court
2 pages
BADRI PRAKASH SONI Vs PRAHALAD SONI AND ORS.

Case number: Appeal (crl.) 613 of 1994

02 September 1994
Supreme Court
10 pages
VIJAY @ GYANCHAND JAIN Vs STATE OF MADHYA PRADESH

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000250-000250 / 1986
Diary number: 67764 / 1986

02 September 1994
Supreme Court
13 pages
KUMARI MADHURI PATIL Vs ADDL.COMNR.,TRIBAL DEV.THANE .

Bench: RAMASWAMY,K.
Case number: C.A. No.-005854-005854 / 1994
Diary number: 88785 / 1993
Advocates: Vs MUKESH K. GIRI

02 September 1994
Supreme Court
5 pages
STATE OF U.P. Vs RAMONA PERHAR

Bench: VENKATACHALLIAH,M.N.(CJ)
Case number: Appeal Civil 5874 of 1994

02 September 1994
Supreme Court
3 pages
D. KRISHNA MURTHY AND ANR. Vs STATE OF A.P. AND ORS.

Case number: Appeal (civil) 6021 of 1994

01 September 1994
Supreme Court
0 pages
Amrutlal Someshwar Joshi Vs State of Maharashtra

Bench: M. M Punchhi,K. Jayachandra Reddy
Case number: Review Petition (civil) 999 of 1994

01 September 1994
Supreme Court
20 pages
PRESTIGE ENGINEERING(INDIA) LTD. Vs C.C.E

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 3197 of 1986

01 September 1994
Supreme Court
7 pages
Amrutlal Someshwar Joshi Vs State of Maharashtra

Case number: Review Petition (civil) 999 of 1994

31 August 1994
Supreme Court
0 pages
MUNICIPAL CORPORATION OF DELHI Vs THE ASIAN ART PRINTERS(P) LTD..

Bench: B.P. Jeevan Reddy Reddy,Suhas C. Sen
Case number: C.A. No.-005826-005833 / 1994
Diary number: 77961 / 1991
Advocates: PRAVEEN KUMAR Vs R. P. SHARMA

31 August 1994
Supreme Court
12 pages
STATE OF MAHARASHTRA Vs ADAMANE AMITA MOTI

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-005795-005796 / 1994
Diary number: 88595 / 1993
Advocates: A. S. BHASME Vs PREM SUNDER JHA