Judgements

BASHA Vs KHAIRUNNESSA BIVI

Bench: RAMASWAMY,K.
Case number: Appeal Civil 379 of 1979

SUKALU RAM GOND Vs STATE OF M.P

Bench: RAMASWAMY,K.
Case number: Special Leave Petition (Criminal) 1971 of 1990

BHAGWAN SHUKLA S/O SH. SARABJIT SHUKLA Vs UNION OF INDIA AND ORS.

Case number: Appeal (civil) 5447 of 1994

RAMESH KUMAR Vs THE STATE OF BIHAR .

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000041-000041 / 1985
Diary number: 65446 / 1985
Advocates: PETITIONER-IN-PERSON Vs UGRA SHANKAR PRASAD

STATE OF TAMIL NADU Vs T.V.VENUGOPALAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-005422-005422 / 1994
Diary number: 74739 / 1994
Advocates: ARPUTHAM ARUNA AND CO Vs

S.K. MUKHERJEE Vs U.O.I.

Bench: AHMADI,A.M. (J)
Case number: W.P.(C) No.-000457-000457 / 1993
Diary number: 200096 / 1993
Advocates: PETITIONER-IN-PERSON Vs AVIJIT BHATTACHARJEE

BUILDERS ASSOCIATIONS OF INDIA Vs UNION OF INDIA

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000430-000430 / 1994
Diary number: 10768 / 1994
Advocates: S. RAJAPPA Vs

SATISH CHANDRA Vs UNION OF INDIA

Bench: HANSARIA B.L. (J)
Case number: Writ Petition (Civil) 764 of 1987

SRI VIDYA MANDIR EDUCATION SOCIETY (REGD.) Vs MALLESWARAM SANGEETHA SABHA

T. SHAM BHAT Vs UNION OF INDIA

Case number: C.A. No.-000106-000106 / 1994
Diary number: 68565 / 1994
Advocates: Vs M. VEERAPPA

THE KERALA STATE HOUSING BOARD Vs M/S.RAMAPRIYA HOTELS(P)LTD. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-004994-004994 / 1990
Diary number: 73808 / 1990
Advocates: E. M. S. ANAM Vs S. R. SETIA

UNION OF INDIA Vs GRAPHIC INDUSTRIES CO,

Bench: AHMADI,A.M. (J)
Case number: Appeal Civil 4524 of 1992

DMAI Vs

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-001654-001655 / 1990
Diary number: 76664 / 1990

MADRAS CITY WINE MERCHANTS ASSON. Vs STATE OF T.N.

Case number: C.A. No.-004981-004981 / 1994
Diary number: 88550 / 1993
Advocates: A. T. M. SAMPATH Vs P. R. IYER SEETHARAMAN

PRITPAL SINGH Vs STATE OF HARYANA

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 5027 of 1994