Judgements

HINDUSTAN LEVER LTD. Vs B.N. DONGRE .

Bench: MOHAN,S. (J)
Case number: C.A. No.-004848-004850 / 1989
Diary number: 71577 / 1989
Advocates: Vs M. A. KRISHNA MOORTHY

IQBAL SINGH Vs AVTAR SINGH .

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-003223-003223 / 1993
Diary number: 200267 / 1993
Advocates: PETITIONER-IN-PERSON Vs

DMAI Vs

Case number: C.A. No.-000885-000885 / 1993
Diary number: 200388 / 1993

DMAI Vs

Case number: C.A. No.-005064-005065 / 1989
Diary number: 72256 / 1989

BIHAR PUBLIC SERVICE COMMISSION Vs DR. SHIV JATAN THAKUR

Bench: K. Ramaswamy,N. Venkatachala
Case number: C.A. No.-004878-004882 / 1994
Diary number: 84223 / 1992
Advocates: LAKSHMI RAMAN SINGH Vs

BIHAR PUBLIC SERVICE COMMISSION Vs DR. SHIV JATAN THAKUR

Case number: C.A. No.-004878-004882 / 1994
Diary number: 84223 / 1992
Advocates: LAKSHMI RAMAN SINGH Vs

PREMJI RATANSEY SHAH Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-010792-010792 / 1994
Diary number: 67570 / 1994

Vs

Bench: VENKATACHALA N. (J)
Case number: /
Diary number: 73805 / 1990

UNION OF INDIA Vs M.S. CHOUHAN .

Case number: C.A. No.-004858-004859 / 1994
Diary number: 70941 / 1989
Advocates: C. V. SUBBA RAO Vs R. D. UPADHYAY

DMAI Vs

Case number: Crl.A. No.-000623-000624 / 1987
Diary number: 70716 / 1987

ORGANON (INDIA) LTD. Vs COLLECTOR OF EXCISE

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 230 of 1977

Vs

Bench: KULDIP SINGH (J)
Case number: /
Diary number: 1 / 1208

UNION OF INDIA Vs ANIL KUMAR

A. HAMSAVENI Vs STATE OF TAMIL NADU

Bench: SAHAI,R.M. (J)
Case number: W.P.(C) No.-000097-000097 / 1992
Diary number: 60276 / 1992
Advocates: V. MAYAKRISHNAN Vs

ANAND SWAROOP VOHRA Vs BHIM SEN BAHRI

Bench: MUKHERJEE M.K. (J)
Case number: C.A. No.-004848-004848 / 1994
Diary number: 84222 / 1992
Advocates: Vs S. NARAIN & CO.