Showing 30331 - 30345 of 41947 judgements
13 September 1994
Supreme Court
0 pages
SYNDICATE BANK Vs SHRI K. UMESH NAYAK

Bench: KULDIP SINGH,P.B. SAWANT,S. MOHAN,G.N. RAY,N.P. SINGH
Case number: C.A. No.-002689-002689 / 1989
Diary number: 69785 / 1989
Advocates: MADHU MOOLCHANDANI Vs

13 September 1994
Supreme Court
2 pages
SMT. RAMA DUBEY (DEAD) BY LRS. Vs DEPUTY DIRECTOR OF CONSOLIDATION & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2986 of 1986

13 September 1994
Supreme Court
14 pages
T.R. KOTHANDARAMAN Vs T.N. WATER SUPPLY & DRAINAGE BD.

Bench: HANSARIA B.L. (J)
Case number: Writ Petition (Civil) 3736 of 1982

12 September 1994
Supreme Court
8 pages
SHYAMA DEVI Vs MANJU SHUKLA

Bench: SINGH N.P. (J)
Case number: C.A. No.-005993-005994 / 1994
Diary number: 72292 / 1994
Advocates: K. V. VENKATARAMAN Vs HARINDER MOHAN SINGH

12 September 1994
Supreme Court
84 pages
K.S.PARIPOORNAN Vs STATE OF KERALA

Bench: M.N.VENKATACHALLIAH CJI , P.B.SAWANT , S.C.AGRAWAL , R.M.SAHAI , S.P.BHARUCHA
Case number: C.A. No.-007375-007375 / 1994
Diary number: 75101 / 1990
Advocates: SAHARYA & CO. Vs

12 September 1994
Supreme Court
2 pages
CHAIRMAN, PURI GRAMYA BANK Vs ANANDA CHANDRA DAS .

Bench: RAMASWAMY,K.
Case number: C.A. No.-006308-006308 / 1994
Diary number: 84254 / 1992

12 September 1994
Supreme Court
23 pages
CHANDRA GUPTA Vs SECRETARY,GOVT. OF INDIA .

Bench: MOHAN,S. (J)
Case number: C.A. No.-005996-005996 / 1994
Diary number: 84298 / 1992
Advocates: K. J. JOHN Vs SANJAY PARIKH

12 September 1994
Supreme Court
6 pages
UNION OF INDIA Vs K.B. KHARE .

Case number: C.A. No.-002137-002137 / 1994
Diary number: 74860 / 1994
Advocates: C. V. SUBBA RAO Vs RESPONDENT-IN-PERSON

09 September 1994
Supreme Court
0 pages
NISAR AHMAD Vs STATE OF U.P.

Case number: C.A. No.-006283-006283 / 1994
Diary number: 74905 / 1994
Advocates: P. D. SHARMA Vs

09 September 1994
Supreme Court
0 pages
NISAR AHMAD Vs STATE OF U.P.

Bench: K. Ramaswamy,N. Venkatachala
Case number: C.A. No.-006283-006283 / 1994
Diary number: 74905 / 1994
Advocates: P. D. SHARMA Vs

09 September 1994
Supreme Court
0 pages
SANJAY DUTT Vs STATE THROUGH C.B.I. BOMBAY

Bench: A.M. AHMADI , J.S. VERMA , P.B. SAWANT , B.P. JEEVAN REDDY , N.P. SINGH
Case number: Special Leave Petition (crl.) 1834-35 of 1994

09 September 1994
Supreme Court
12 pages
N. JAYALAKSHMI AMMAL Vs R. GOPALA PATHAR

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-000688-000688 / 1985
Diary number: 65744 / 1985

09 September 1994
Supreme Court
2 pages
ASHOK KUMAR Vs DELHI DEVELOPMENT AUTHORITY

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000516-000516 / 1994
Diary number: 7496 / 1994
Advocates: ASHOK K. MAHAJAN Vs

09 September 1994
Supreme Court
2 pages
STATE OF ORISSA Vs JOY PRAKASH PANDA

Case number: SLP(C) No.-016792-016792 / 1994
Diary number: 7380 / 1994
Advocates: KIRTI RENU MISHRA Vs

09 September 1994
Supreme Court
3 pages
HAVILDAR CLERK HANS RAJ SHARMA Vs UNION OF INDIA .

Case number: C.A. No.-002563-002563 / 1988
Diary number: 68593 / 1988
Advocates: Vs C. V. SUBBA RAO