Judgements

BLOOM DEKOR LIMITED Vs SUBHASH HIMATLAL DESAI

Bench: MOHAN,S. (J)
Case number: Appeal Civil 1751 of 1994

STATE OF GOA AND ORS. Vs A. H. JAFFAR AND SONS

Case number: Appeal (civil) 6040 of 1994

GAURI SHANKER Vs UNION OF INDIA

Bench: PARIPOORNAN,K.S.(J)
Case number: Writ Petition (Civil) 1089 of 1987

UNIVERSITY OF DELHI Vs RAJ SINGH

Case number: Appeal (civil) 1819 of 1994

DMAI Vs

Case number: C.A. No.-003702-003707 / 1984
Diary number: 68164 / 1984

SMT. RADHIKA Vs AGHNU RAM MAHTO

RADHIKA Vs AGHNU RAM MAHTO

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2280 of 1984

SUKHPAL SINGH Vs PUNJAB STATE AGRL.MARKETING BOARD

Bench: RAMASWAMY,K.
Case number: Appeal Civil 4042 of 1989

LABANYA BALA DEVI AND ORS. Vs STATE OF BIHAR PATNA SECRETARIAT, PATNA AND ORS,

Case number: Appeal (civil) 4124 of 1984

N. NAGENDRA RAO & CO. Vs THE STATE OF A.P.

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-003856-003856 / 1988
Diary number: 68588 / 1988
Advocates: B. KANTA RAO Vs

DMAI Vs

Case number: C.A. No.-000297-000298 / 1987
Diary number: 70740 / 1987

BHARAT COKING COAL LTD. Vs STEEL ABRASERS & ALLIED PRODCUTS

Case number: C.A. No.-005917-005917 / 1994
Diary number: 88601 / 1993
Advocates: ANIP SACHTHEY Vs

DALIP CHAND & ORS. Vs UNION OF INDIA & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 839 of 1984

HIGH COURT OF M.P. Vs MAHESH PRAKASH AND OTHERS

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 3938 of 1994

STATE OF ORISSA Vs SIVASANKER LAL BAJORIA AND ANR.

Case number: Appeal (civil) 4456 of 1986