MUNICIPAL CORPORATION OF DELHI Vs THE ASIAN ART PRINTERS(P) LTD..
Bench: B.P. Jeevan Reddy Reddy,Suhas C. Sen
Case number: C.A. No.-005826-005833 / 1994
Diary number: 77961 / 1991
Advocates: PRAVEEN KUMAR Vs
R. P. SHARMA