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20 September 1994
Supreme Court 9 pages STATE OF ANDHRA PRADESH Vs DANDU APPALA NARSAYAMMA .
Bench: SINGH N.P. (J) |
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20 September 1994
Supreme Court 2 pages Vs
Case number: / |
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20 September 1994
Supreme Court 4 pages UNION OF INDIA Vs SAYED MUZAFFAR MIR
Bench: HANSARIA B.L. (J) |
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20 September 1994
Supreme Court 19 pages NEDURIMILLIJ. REDDY Vs PROGRESSIVE DEMOCRATIC STUDENTS' UNION
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20 September 1994
Supreme Court 3 pages JOGIBHAI MANGALBHAI TANDEL ETC. Vs MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL, PARDI AND ANR.
Case number: Appeal (civil) 1886-1888 of 1988 |
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19 September 1994
Supreme Court 2 pages SAHIB RAM Vs STATE OF HARYANA
Bench: RAMASWAMY,K. |
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19 September 1994
Supreme Court 4 pages SAHIB RAM Vs STATE OF HARYANA
Bench: RAMASWAMY,K. |
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19 September 1994
Supreme Court 9 pages MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs NAVNIT KUMAR POTDAR
Bench: SINGH N.P. (J) |
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19 September 1994
Supreme Court 9 pages V. SUJATHA Vs THE STATE OF KERALA .
Case number: Crl.A. No.-000652-000652 / 1989 |
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16 September 1994
Supreme Court 30 pages STATE OF RAJASTHAN Vs M/S. PURI CONSTRUCTION LTD.
Bench: RAY,G.N. (J) |
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15 September 1994
Supreme Court 6 pages MANAGING DIRECTOR Vs K.RAMACHANDRA NAIDU
Bench: ANAND,A.S. (J) |
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15 September 1994
Supreme Court 10 pages INDER SINGH Vs STATE OF PUNJAB
Bench: VENKATACHALLIAH,M.N.(CJ) |
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14 September 1994
Supreme Court 6 pages COMMISSIONER OF INCOME TAX, HYD. Vs M/S. P.J. CHEMICALS LTD.
Case number: C.A. No.-002474-002474 / 1991 |
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14 September 1994
Supreme Court 6 pages M/S. NOVOPAN INDIA LTD. Vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS
Case number: C.A. No.-003556-003556 / 1984 |
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14 September 1994
Supreme Court 7 pages UNION BANK OF INDIA Vs CHANDRA KANTA GORDHANDAS SHAH
Bench: MUKHERJEE M.K. (J) |