Showing 30316 - 30330 of 41947 judgements
20 September 1994
Supreme Court
9 pages
STATE OF ANDHRA PRADESH Vs DANDU APPALA NARSAYAMMA .

Bench: SINGH N.P. (J)
Case number: SLP(C) No.-000314-000314 / 1989
Diary number: 64125 / 1989

20 September 1994
Supreme Court
2 pages
Vs

Case number: /
Diary number: 2 / 3258

20 September 1994
Supreme Court
4 pages
UNION OF INDIA Vs SAYED MUZAFFAR MIR

Bench: HANSARIA B.L. (J)
Case number: Appeal Civil 2620 of 1994

20 September 1994
Supreme Court
19 pages
NEDURIMILLIJ. REDDY Vs PROGRESSIVE DEMOCRATIC STUDENTS' UNION

20 September 1994
Supreme Court
3 pages
JOGIBHAI MANGALBHAI TANDEL ETC. Vs MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL, PARDI AND ANR.

Case number: Appeal (civil) 1886-1888 of 1988

19 September 1994
Supreme Court
2 pages
SAHIB RAM Vs STATE OF HARYANA

Bench: RAMASWAMY,K.
Case number: C.A. No.-006868-006868 / 1994
Diary number: 74959 / 1994
Advocates: PREM MALHOTRA Vs

19 September 1994
Supreme Court
4 pages
SAHIB RAM Vs STATE OF HARYANA

Bench: RAMASWAMY,K.
Case number: C.A. No.-006868-006868 / 1994
Diary number: 74959 / 1994
Advocates: PREM MALHOTRA Vs

19 September 1994
Supreme Court
9 pages
MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs NAVNIT KUMAR POTDAR

Bench: SINGH N.P. (J)
Case number: C.A. No.-006103-006103 / 1994
Diary number: 70947 / 1989
Advocates: TARA CHANDRA SHARMA Vs SUSHIL KUMAR JAIN

19 September 1994
Supreme Court
9 pages
V. SUJATHA Vs THE STATE OF KERALA .

Case number: Crl.A. No.-000652-000652 / 1989
Diary number: 69782 / 1989
Advocates: P. N. PURI Vs M. T. GEORGE

16 September 1994
Supreme Court
30 pages
STATE OF RAJASTHAN Vs M/S. PURI CONSTRUCTION LTD.

Bench: RAY,G.N. (J)
Case number: SLP(C) No.-009089-009089 / 1984
Diary number: 63278 / 1984
Advocates: Vs BINA GUPTA

15 September 1994
Supreme Court
6 pages
MANAGING DIRECTOR Vs K.RAMACHANDRA NAIDU

Bench: ANAND,A.S. (J)
Case number: C.A. No.-006063-006063 / 1994
Diary number: 70945 / 1989
Advocates: A. V. RANGAM Vs A. T. M. SAMPATH

15 September 1994
Supreme Court
10 pages
INDER SINGH Vs STATE OF PUNJAB

Bench: VENKATACHALLIAH,M.N.(CJ)
Case number: Appeal Civil 92 of 1966

14 September 1994
Supreme Court
6 pages
COMMISSIONER OF INCOME TAX, HYD. Vs M/S. P.J. CHEMICALS LTD.

Case number: C.A. No.-002474-002474 / 1991
Diary number: 76286 / 1991
Advocates: A. SUBHASHINI Vs

14 September 1994
Supreme Court
6 pages
M/S. NOVOPAN INDIA LTD. Vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS

Case number: C.A. No.-003556-003556 / 1984
Diary number: 65552 / 1984
Advocates: Vs C. V. SUBBA RAO

14 September 1994
Supreme Court
7 pages
UNION BANK OF INDIA Vs CHANDRA KANTA GORDHANDAS SHAH

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Civil 86 of 1986