Judgements

K.S.MAHALINGEGOWDA Vs SECY.DEP.OF VOCNL.EDN., KARNATAKA .

Case number: C.A. No.-007499-007502 / 1994
Diary number: 70979 / 1989
Advocates: DINESH KUMAR GARG Vs M. VEERAPPA

GOVT. OF A.P. Vs A.V. VENUGOPALA RAO

Bench: RAMASWAMY,K.
Case number: C.A. No.-007828-007828 / 1994
Diary number: 75313 / 1994
Advocates: GUNTUR PRABHAKAR Vs B. KANTA RAO

CHANDRA SHASHI Vs ANIL KUMAR VERMA

Bench: HANSARIA B.L. (J)
Case number: T.P.(C) No.-000835-000835 / 1993
Diary number: 77015 / 1993
Advocates: BIRAJ TIWARI Vs EJAZ MAQBOOL

DMAI Vs

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-000488-000493 / 1979
Diary number: 62458 / 1979

BATE KRISHNA DAMANI Vs KAILASH CHAND SRIVASTAVA

Case number: C.A. No.-007191-007191 / 1994
Diary number: 88661 / 1993
Advocates: Vs RAJESH

Dolat Ram & Ors. Vs The State of Haryana

BALBIR SINGH Vs STATE OF PUNJAB

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000419-000419 / 1980
Diary number: 62743 / 1980
Advocates: VINOO BHAGAT Vs

STATE OF HARYANA Vs RAGHUBIR DAYAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-007664-007664 / 1994
Diary number: 75166 / 1994

KUMAR JAGDISH CHANDRA SINHA Vs EILEEN K.PATRICIA D'ROZARIE

DR. GANGA PRASAD VERMA Vs STATE OF BIHAR .

Case number: C.A. No.-007721-007721 / 1994
Diary number: 75310 / 1994
Advocates: LAKSHMI RAMAN SINGH Vs

KRISHI UPAJ MANDI SAMITI Vs ORIENT PAPER & INDUSTRIES LTD.

Bench: SAWANT,P.B.
Case number: C.A. No.-001810-001810 / 1991
Diary number: 76298 / 1991

NEW HORIZONS LTD. Vs UNION OF INDIA

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-007230-007231 / 1994
Diary number: 75092 / 1994
Advocates: PRAMOD DAYAL Vs

NISAR Vs STATE OF U.P.

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000769-000769 / 1994
Diary number: 13172 / 1994
Advocates: ANIS AHMED KHAN Vs

NISAR AND ANOTHER Vs STATE OF U.P.

JASWANT SINGH Vs VERENDER SINGH .

Case number: C.A. No.-005332-005332 / 1993
Diary number: 200327 / 1993
Advocates: Vs RAVINDRA BANA