M/S. KHODAY DISTILLERIES LTD. Vs STATE OF KARNATAKA .
Bench: M.N.VENKATACHALLIAH CJI , JAGDISH SARAN VERMA , P.B.SAWANT , K.RAMASWAMY , B.P.JEEVAN REDDY
Case number: C.A. No.-004708-004712 / 1989
Diary number: 72178 / 1989
Advocates: Vs
M. VEERAPPA
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