Showing 30181 - 30195 of 41947 judgements
22 November 1994
Supreme Court
11 pages
MAC LABORATORIES (PVT) LTD. Vs THE COLLECTOR OF CENTRAL EXCISE, BOMBAY

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-000958-000958 / 1985
Diary number: 65756 / 1985

21 November 1994
Supreme Court
4 pages
DIR. OF EDUN., U.P. Vs GAJADHAR PRASAD VERMA

Bench: RAMASWAMY,K.
Case number: C.A. No.-009517-009517 / 1994
Diary number: 75371 / 1994

21 November 1994
Supreme Court
3 pages
STATE OF GUJARAT Vs C.G. RAIYANI

Bench: RAMASWAMY,K.
Case number: C.A. No.-009218-009218 / 1994
Diary number: 75362 / 1994
Advocates: MANIK KARANJAWALA Vs R. N. KESWANI

21 November 1994
Supreme Court
0 pages
R.C. SOOD Vs HIGH COURT OF RAJASTHAN

Case number: W.P.(C) No.-000680-000680 / 1994
Diary number: 16705 / 1994
Advocates: SUSHIL KUMAR JAIN Vs

21 November 1994
Supreme Court
0 pages
SALES TAX OFFICER KANPUR AND ORS. Vs UNION OF INDIA AND ANR.

Case number: Appeal (civil) 1635 of 1987

20 November 1994
Supreme Court
1 pages
ACHAN RIZVI (1) Vs STATE OF U. P.

Case number: Contempt Petition (Civil) 102 of 1992

17 November 1994
Supreme Court
0 pages
P.N. KRISHNA LAL Vs GOVT. OF KERALA

Case number: C.A. No.-000565-000565 / 1994
Diary number: 75139 / 1994
Advocates: Vs M. A. FIROZ

17 November 1994
Supreme Court
0 pages
THE ASSISTANT CONTROLLER OF ESTATE DUTY Vs SMT. V. DEVAKI AMMAL

Case number: C.A. No.-000071-000071 / 1975
Diary number: 60343 / 1975
Advocates: JANAKI RAMACHANDRAN Vs A. SUBHASHINI

17 November 1994
Supreme Court
0 pages
U.O.I. Vs KARNAL SINGH .

Case number: C.A. No.-009630-009630 / 1994
Diary number: 75372 / 1994
Advocates: SUSHMA SURI Vs SHEELA GOEL

16 November 1994
Supreme Court
12 pages
SMT. MEERA BHANJA Vs SMT. NIRMALA KUMARI CHOUDHURY

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-007536-007536 / 1994
Diary number: 69621 / 1987

16 November 1994
Supreme Court
11 pages
STATE OF WEST BENGAL ETC. Vs ASHUTOSH LAHIRI .

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-006790-006790 / 1983
Diary number: 65869 / 1983
Advocates: Vs AJIT SINGH PUNDIR

15 November 1994
Supreme Court
2 pages
MAROTI Vs TULSIRAM .

Bench: RAMASWAMY,K.
Case number: C.A. No.-000441-000441 / 1980
Diary number: 62932 / 1980

15 November 1994
Supreme Court
11 pages
STATE OF WEST BENGAL Vs TERRA FIRMA INVESTMENT & TRADING .

Bench: SINGH N.P. (J)
Case number: C.A. No.-004832-004832 / 1992
Diary number: 83593 / 1992
Advocates: Vs SARLA CHANDRA

15 November 1994
Supreme Court
2 pages
BIBIJAN & ORS. Vs MURLIDHAR & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2737 of 1980

15 November 1994
Supreme Court
3 pages
BIBIJAN Vs MURLIDHAR

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2737 of 1980