M/S. PUNJAB FOOTWEAR LIMITED, JALANDHAR Vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH
Bench: SINGH N.P. (J)
Case number: C.A. No.-003723-003723 / 1986
Diary number: 67785 / 1986
Advocates: V. BALACHANDRAN Vs
P. PARMESWARAN