Legal Authority
Court Fees
Bare Acts
Judgements
Documents
Dictionary
Login
Register
MAHABIR BISWAS AND ANOTHER Vs STATE OF W.B.
28 October 1994
Supreme Court
Download
MAHABIR BISWAS AND ANOTHER
Vs
STATE OF W.B.
Bench:
MUKHERJEE M.K. (J)
Case number:
Appeal Criminal 14 of 1991
Page 1
Page 2
Page 3
Page 4
Page 5
Page 6
Page 7
Page 8
1
2
3
4
5
6
7
8