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23 November 1994
Supreme Court 6 pages GOVT. OF A.P. Vs BALA MUSALAIAH
Bench: HANSARIA B.L. (J) |
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23 November 1994
Supreme Court 3 pages THE GOVERNMENT OF ANDHRA PRADESH AND OTHERS Vs BALA MUSALAIAH AND OTHERS
Bench: HANSARIA B.L. (J) |
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23 November 1994
Supreme Court 3 pages M/S DURGA RAM PRASAD Vs GOVT. OF ANDHRA PRADESH
Bench: RAMASWAMY,K. |
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23 November 1994
Supreme Court 2 pages RAKESH KUMAR @ SACHDEVA @ DEVA Vs STATE (DELHI ADMN.)
Bench: MUKHERJEE M.K. (J) |
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23 November 1994
Supreme Court 10 pages STATE OF KARNATAKA Vs VEDANAYAGAM
Bench: REDDY,K. JAYACHANDRA (J) |
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22 November 1994
Supreme Court 16 pages THE STATE OF TAMIL NADU Vs ANANTHI AMMAL .
Bench: BHARUCHA S.P. (J) |
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22 November 1994
Supreme Court 9 pages THE STATE OF TAMIL NADU Vs ANANTHI AMMAL .
Bench: BHARUCHA S.P. (J) |
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22 November 1994
Supreme Court 3 pages SMT. SITA DEVI (DEAD) BY LRS. Vs STATE OF BIHAR & ORS.
Bench: RAMASWAMY,K. |
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22 November 1994
Supreme Court 4 pages REGIONAL PROVIDENT FUND COMMISSIONER Vs M/S. ICT. ROLLING MILLS PVT. LTD.
Bench: HANSARIA B.L. (J) |
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22 November 1994
Supreme Court 7 pages CONSOLIDATED COFFEE LIMITED & ANR. Vs THE COFFEE BOARD & ANR.
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22 November 1994
Supreme Court 3 pages R.P.F. COMMR. Vs K.T. ROLLING MILLS PVT. LTD
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22 November 1994
Supreme Court 11 pages CONSOLIDATED COFFEE LIMITED Vs COFFEE BOARD
Bench: SINGH N.P. (J) |
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22 November 1994
Supreme Court 5 pages SOORAJ AND OTHERS Vs S.D.O. REHLI AND OTHERS
Bench: RAMASWAMY,K. |
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22 November 1994
Supreme Court 0 pages U.P. FINANCIAL CORPN. Vs NAINI OXYGEN & ACETYLENGENS CO. LTD.&ANR
Case number: C.A. No.-000568-000568 / 1987 |
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22 November 1994
Supreme Court 0 pages CHAIRMAN & M.D. SINGARENI COLLIERIES&ANR Vs M.RAMESH CHANDER .
Case number: C.A. No.-007665-007666 / 1994 |