Legal Authority
Court Fees
Bare Acts
Judgements
Documents
Dictionary
Login
Register
DIR. OF EDUN., U.P. Vs GAJADHAR PRASAD VERMA
21 November 1994
Supreme Court
Download
DIR. OF EDUN., U.P.
Vs
GAJADHAR PRASAD VERMA
Bench:
RAMASWAMY,K.
Case number:
C.A. No.-009517-009517 / 1994
Diary number:
75371 / 1994
Page 1
Page 2
Page 3
Page 4
1
2
3
4