|
30 November 1994
Supreme Court 6 pages SANTRAM Vs STATE OF HARYANA
|
|
30 November 1994
Supreme Court 3 pages KARSAN AMBUBHAI SINDHAV Vs STATE OF GUJARAT
Bench: RAMASWAMY,K. |
|
30 November 1994
Supreme Court 5 pages L. VASANTHA KUMARI Vs BALAMMAL & ORS.
Bench: RAMASWAMY,K. |
|
30 November 1994
Supreme Court 4 pages KULDIP MAHATON AND OTHERS Vs BHULAN MAHATO AND OTHERS
Bench: RAMASWAMY,K. |
|
29 November 1994
Supreme Court 0 pages BAKHTAWAR SINGH AND ANR. ETC. ETC. Vs UNION OF INDIA AND ANR.
Case number: Appeal (civil) 3749 of 1986 |
|
29 November 1994
Supreme Court 3 pages DMAI Vs
Bench: RAMASWAMY,K. |
|
29 November 1994
Supreme Court 13 pages G. PARTHASARATHY Vs P.P. ABDULLAH
Bench: SAHAI,R.M. (J) |
|
29 November 1994
Supreme Court 3 pages SHYAM SUNDER PRASAD Vs RAJ PAL SINGH
Bench: RAMASWAMY,K. |
|
29 November 1994
Supreme Court 9 pages SHIVAPPA Vs STATE OF KARNATAKA
Bench: ANAND,A.S. (J) |
|
28 November 1994
Supreme Court 3 pages JUGRAJ SINGH AND ANOTHER Vs LABH SINGH AND OTHERS
Bench: RAMASWAMY,K. |
|
25 November 1994
Supreme Court 0 pages D.K. JAIN Vs STATE OF HARYANA .
Case number: C.A. No.-007892-007893 / 1994 |
|
25 November 1994
Supreme Court 0 pages DUNCANS AGRO INDUSTRIES LTD. Vs STATE OF WEST BENGAL .
Case number: W.P.(C) No.-000951-000951 / 1989 |
|
25 November 1994
Supreme Court 0 pages DUNCANS AGRO INDUSTRIES LTD. Vs STATE OF WEST BENGAL .
Bench: B.P. Jeevan Reddy,S.C. Sen,K.S. Paripoornan |
|
25 November 1994
Supreme Court 0 pages BHAGATRAM RAJIV KUMAR Vs COMMISSIONER OF SALES TAX MADHYA PRADESH AND ORS.
Case number: Appeal (civil) 2336 of 1994 |
|
25 November 1994
Supreme Court 7 pages DMAI Vs
Bench: SAHAI,R.M. (J) |