Showing 30151 - 30165 of 41947 judgements
25 November 1994
Supreme Court
3 pages
NARINDER PAL SHARMA Vs STATE OF PUNJAB .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008868-008868 / 1994
Diary number: 13377 / 1994
Advocates: ASHOK K. MAHAJAN Vs

24 November 1994
Supreme Court
0 pages
VIRENDER GAUR Vs STATE OF HARYANA .

Case number: C.A. No.-009151-009151 / 1994
Diary number: 75356 / 1994
Advocates: MANOJ SWARUP Vs P. N. PURI

24 November 1994
Supreme Court
0 pages
R.R.KULASEKHARAN Vs A.P. PUBLIC SERVICE COMMISSION .

Case number: C.A. No.-009250-009251 / 1994
Diary number: 88712 / 1993
Advocates: RANI CHHABRA Vs

24 November 1994
Supreme Court
5 pages
SMT. RATNA ALIAS RATNAVATI Vs SYNDICATE BANK .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-022705-022705 / 1994
Diary number: 13833 / 1994

24 November 1994
Supreme Court
4 pages
ISHVARBHAI FULJIBHAI PATNI Vs STATE OF GUJARAT

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000832-000832 / 1994
Diary number: 75314 / 1994
Advocates: Vs HEMANTIKA WAHI

24 November 1994
Supreme Court
4 pages
SANJAY AHLAWAT Vs M.D. UNIVERSITY .

Bench: SEN,S.C. (J)
Case number: C.A. No.-008033-008033 / 1994
Diary number: 75315 / 1994
Advocates: RAVINDRA BANA Vs

24 November 1994
Supreme Court
4 pages
DOLAT RAM Vs STATE OF HARYANA

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000839-000839 / 1994
Diary number: 14508 / 1994
Advocates: PREM MALHOTRA Vs

24 November 1994
Supreme Court
43 pages
STATE OF WEST BENGAL Vs MD. KHALID

Bench: MOHAN,S. (J)
Case number: Crl.A. No.-000327-000327 / 1994
Diary number: 75309 / 1994
Advocates: Vs SHAKIL AHMED SYED

23 November 1994
Supreme Court
0 pages
RAM AUTAR SHUKLA Vs COMMISSIONER, KANPUR DIVISION .

Bench: Kuldip Singh Singh,K. Ramaswamy
Case number: SLP(C) No.-017524-017524 / 1991
Diary number: 71658 / 1991
Advocates: T. N. SINGH Vs HARINDER MOHAN SINGH

23 November 1994
Supreme Court
0 pages
Vs

Case number: /
Diary number: 2 / 3878

23 November 1994
Supreme Court
0 pages
RAM AUTAR SHUKLA Vs COMMISSIONER, KANPUR DIVISION .

Case number: SLP(C) No.-017524-017524 / 1991
Diary number: 71658 / 1991
Advocates: T. N. SINGH Vs HARINDER MOHAN SINGH

23 November 1994
Supreme Court
0 pages
STATE OF MAHARASHTRA Vs BRITANNIA BISCUITS CO. LTD.

Case number: Appeal (civil) 4734 of 1984

23 November 1994
Supreme Court
0 pages
Rubinder Singh Vs Rajasthan Financial Corpn. and Ors.

Case number: Appeal (civil) 2801-2802 of 1992

23 November 1994
Supreme Court
0 pages
Rubinder Singh Vs Rajasthan Financial Corpn. and Ors.

Bench: K. Ramaswamy,K. Jayachandra Reddy
Case number: Appeal (civil) 2801-2802 of 1992

23 November 1994
Supreme Court
5 pages
DURGA RAM PRASAD Vs GOVT. OF A.P.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2262 of 1977