Judgements

U.O.I. Vs P.K. DUTTA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-008948-008948 / 1994
Diary number: 12992 / 1994
Advocates: ANIL KATIYAR Vs

M.P. HAST SHILP VIKAS NIGAM LTD. Vs DEVENDRA KUMAR JAIN .

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-008923-008923 / 1994
Diary number: 75341 / 1994
Advocates: B. S. BANTHIA Vs PRATIBHA JAIN

DMAI Vs

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000336-000336 / 1990
Diary number: 75840 / 1990
Advocates: E. M. S. ANAM Vs

ANIRUDH PANDEY Vs BIHAR STATE ROAD TPT CORPN

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-009096-009096 / 1994
Diary number: 75347 / 1994
Advocates: RANJAN MUKHERJEE Vs

MUNICIPAL CORPN., LUDHIANA Vs COMMISSIONER, PATIALA DIVN.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-008910-008910 / 1994
Diary number: 69632 / 1987

STATE OF U.P. Vs VIJAY KUMAR TRIPATHI

Bench: (B.P. JEEVAN REDDY,SUJATA V.MANOHAR.JJ.)
Case number: C.A. No.-008918-008918 / 1994
Diary number: 246 / 1994
Advocates: Vs MOHAN PANDEY

JAMAAT-E-ISLAMI HIND Vs UNION OF INDIA

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 3960 of 1994

MUNICIPAL CORPORATION LUDHIANA Vs THE COMMISSIONER OF PATIALADIVISION, PATIALA AND ANOTHER

MADHYA PRADESH HASTA SHILPA VIKAS NIGAM LIMITED Vs DEVENDRA KUMAR JAIN & ORS.

JAMAAT-E-ISLAMI HIND Vs UNION OF INDIA

GANGADHAR MADHAVRAO BIDWAI Vs HANMANTRAO VYANKATRAO MUNGALE

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 900 of 1980

SPENCER & COMPANEY Vs VISHWADARSHAN DISTRIBUTORS .

Bench: PUNCHHI,M.M.
Case number: SLP(C) No.-012597-012600 / 1993
Diary number: 201903 / 1993

V.GOPAL REDDIAR Vs STATE OF T.N.

Case number: C.A. No.-003774-003775 / 1992
Diary number: 74975 / 1990
Advocates: V. BALACHANDRAN Vs

SPENCER & COMPANEY Vs VISHWADARSHAN DISTRIBUTORS .

Bench: PUNCHHI,M.M.
Case number: SLP(C) No.-012597-012600 / 1993
Diary number: 201903 / 1993

M/S. BOMBAY OIL INDUSTRIES PVT. LTD. Vs UNION OF INDIA & ORS

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 4013 of 1985