Judgements

STATE OF PUNJAB Vs SH. AVTAR SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009462-009462 / 1994
Diary number: 69636 / 1987
Advocates: G. K. BANSAL Vs A. T. M. SAMPATH

BASANT INDUSTRIES Vs C.C.E.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 910 of 1987

M/S. BASANT INDUSTRIES, AGRA Vs COLLECTOR OF CENTRAL EXCISE

THE SUPERINTENDENT AND REMEMBRANCEROF LEGAL AFFAIRS, WEST Vs MANGAL PATHAK & ORS.

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 498 of 1983

M/S. QUALITY STEEL TUBES (P) LTD. Vs COLLECTOR OF CENTRAL EXCISE, U.P.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 416 of 1987

UNION OF INDIA Vs G. VASUDEVAN PILLAY .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-003543-003546 / 1990
Diary number: 76488 / 1990

Vs

Bench: HANSARIA B.L. (J)
Case number: /
Diary number: 1 / 1278

ASHOK KUMAR JAIN Vs THE STATE OF BIHAR .

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000182-000182 / 1985
Diary number: 65779 / 1985
Advocates: P. R. IYER SEETHARAMAN Vs

Vs

Bench: HANSARIA B.L. (J)
Case number: /
Diary number: 1 / 1278

UNION OF INDIA Vs G. VASUDEVAN PILLAY .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-003543-003546 / 1990
Diary number: 76488 / 1990

THE PAPANASAM LABOUR UNION Vs MADURA COATS LIMITED

Bench: RAY,G.N. (J)
Case number: C.A. No.-000807-000807 / 1982
Diary number: 63271 / 1982
Advocates: Vs HIRENDRA KRISHNA DUTT

THE PAPANASAM LABOUR UNION Vs MADURA COATS LIMITED

Bench: RAY,G.N. (J)
Case number: C.A. No.-000807-000807 / 1982
Diary number: 63271 / 1982
Advocates: Vs HIRENDRA KRISHNA DUTT

ASHOK KUMAR JAIN AND OTHERS Vs THE STATE OF BIHAR AND OTHERS

PARMAR KANAKSINH BHAGWANSINH (DEAD) BY L.R'S. Vs 1. MAKWANA SHANABHAI BHIKHABHAI & 2. MAKWANA PRABATBHA

BAJIRAO T.KOTE (DEAD ) BY LRS. & ANR. Vs STATE OF MAHARASHTRA & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 383 of 1980