Judgements

KARMAIL SINGH AND ANR. Vs DARSHAN SINGH AND ORS.

Case number: Appeal (civil) 42 of 1995

EX-EMPLOYEES'ASSN Vs BHARAT PETROLEUM CORPN. LTD.

BHARAT PETROLEUM CORPORATION EX-EMPLOYEES ASSOCIATION AND ORS. Vs BHARAT PETROLEUM CORPORATION LTD. AND ORS.

Case number: Appeal (civil) 9648 of 1994

STATE OF PUNJAB Vs AMAR CHAND .

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000392-000392 / 1994
Diary number: 72814 / 1994
Advocates: RAJEEV SHARMA Vs ABHA R. SHARMA

M.S.USMANI Vs U.O.I. .

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-009177-009178 / 1994
Diary number: 88709 / 1993
Advocates: R. D. UPADHYAY Vs

M/S. BALLARPUR INDUSTRIES LTD. Vs THE COLLECTOR OF CUSTOMS(APPEALS)

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-002288-002288 / 1986
Diary number: 67822 / 1986
Advocates: INDU GOSWAMY Vs

STATE BANK OF BIKANER & JAIPUR Vs NATIONAL IRON & STEEL ROLLING CORPN.&ORS

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-009161-009161 / 1994
Diary number: 88708 / 1993
Advocates: ANIL KUMAR SANGAL Vs SUSHIL KUMAR JAIN

STATE BANK OF BIKANER & JAIPUR Vs NATIONAL IRON & STEEL ROLLING CORPN.&ORS

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-009161-009161 / 1994
Diary number: 88708 / 1993
Advocates: ANIL KUMAR SANGAL Vs SUSHIL KUMAR JAIN

ISHWARI DEVI Vs SARLA DEVI .

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-009227-009227 / 1994
Diary number: 12835 / 1994
Advocates: Vs MADHU MOOLCHANDANI

STATE OF ORISSA Vs RADHESHYAM MEHER .

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-009277-009277 / 1994
Diary number: 1059 / 1994

BANK OF INDIA Vs APURBA KUMAR SAHA

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-007412-007412 / 1993
Diary number: 85712 / 1993
Advocates: Vs A. D. SIKRI

STATE OF ORISSA Vs RADHESHYAM MEHER .

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-009277-009277 / 1994
Diary number: 1059 / 1994

SMT. KAMLA DEVI Vs SHRI VASDEV

SHRI P. G. GUPTA Vs STATE OF GUJRAT & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1529 of 1988

UNION OF INDIA AND ANOTHER Vs PRATAP SINGH AND OTHERS

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 4931 of 1994