Judgements

KAMLA DEVI Vs VASDEV

Bench: SEN,S.C. (J)
Case number: Appeal Civil 9231 of 1994

SHRI P.K. SARIN & ANR. ETC. ETC. Vs STATE OF U.P. & ORS. ETC.

Bench: A.M. AHMADI,CJI.,MADAN MOHAN PUNCHHI,JJ.
Case number: Appeal Civil 1997 of 1977

STATE OF ORISSA Vs UNION OF INDIA

Case number: C.A. No.-009160-009160 / 1994
Diary number: 69658 / 1988
Advocates: RAJ KUMAR MEHTA Vs R. D. UPADHYAY

SUBASH CHANDRA VERMA AND ORS. ETC. Vs STATE OF BIHAR AND ORS. ETC.

Case number: Appeal (civil) 31-32 of 1994

THE B.M.R.D.A BOMBAY Vs G.P.V. LTD

Bench: SEN,S.C. (J)
Case number: C.A. No.-009152-009152 / 1994
Diary number: 13569 / 1994
Advocates: A. S. BHASME Vs

THE B.M.R.D.A BOMBAY Vs G.P.V. LTD

Bench: SEN,S.C. (J)
Case number: C.A. No.-009152-009152 / 1994
Diary number: 13569 / 1994
Advocates: A. S. BHASME Vs

DMAI Vs

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-002221-002222 / 1987
Diary number: 70558 / 1987

M.R.GOPALAKRISHNAN Vs THACHADY PRABHAKARAN

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-003755-003755 / 1992
Diary number: 83621 / 1992
Advocates: MALINI PODUVAL Vs K. R. SASIPRABHU

V. LAKSHMANAN Vs B.R. MANGALAGIRI & ORS.

Bench: K. RAMASWAMY,N. VENKATACHALA,JJ.
Case number: Appeal Civil 4542 of 1984

CENTRAL COALFIELDS LTD. Vs EKATE OF MADHYA PRADESH & ORS.

CENTRAL COALFIELDS LTD. Vs STATE OF M.P. AND OTHERS

Bench: RAMASWAMY,K.
Case number: Appeal Civil 4124 of 1986

SUBHASH AGGARWAL AGENCIES Vs BHILWARA SYNTHETICS AND OTHERS

Bench: MOHAN,S. (J)
Case number: Appeal Civil 2340 of 1994

M/S SUBHASH AGGARWAL AGENCIES Vs M/S BHILWARA SYNTHETHICS LTD. & ORS

Bench: MOHAN,S. (J)
Case number: Appeal Civil 2340 of 1994

H.B. USHA Vs D.S. RAMACHANDRA

Bench: RAMASWAMY,K.
Case number: C.A. No.-009515-009515 / 1994
Diary number: 75482 / 1994

KARSONDAS VIRJI THAKKAR Vs JAGNNATH SOWAR VAITY

Case number: C.A. No.-009473-009473 / 1994
Diary number: 18278 / 1994
Advocates: Vs MANIK KARANJAWALA