Showing 30121 - 30135 of 41947 judgements
02 December 1994
Supreme Court
0 pages
CH. RAMALINGA REDDY Vs SUPERINTENDING ENGINEER AND ANR.

Case number: Appeal (civil) 5528-29 of 1994

02 December 1994
Supreme Court
4 pages
RAJ NARAYAN PANDEY Vs STATE OF BIHAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-011054-011054 / 1995
Diary number: 12105 / 1994

02 December 1994
Supreme Court
4 pages
STATE OF U.P. Vs SUNIL KUMAR SINHA

Bench: RAMASWAMY,K.
Case number: C.A. No.-009644-009644 / 1994
Diary number: 75374 / 1994

02 December 1994
Supreme Court
4 pages
SUGAN CHAND Vs DY.DIRECTOR OF CONSOLIDATION .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009643-009643 / 1994
Diary number: 75375 / 1994
Advocates: DINESH KUMAR GARG Vs R. C. GUBRELE

02 December 1994
Supreme Court
3 pages
L. CHANDRA KUMAR Vs UNION OF INDIA AND OTHERS

02 December 1994
Supreme Court
5 pages
L. CHANDRA KUMAR Vs THE UNION OF INDIA & ORS.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 481 of 1989

01 December 1994
Supreme Court
0 pages
AMAR CHAND Vs BHANO

Case number: C.A. No.-009225-009225 / 1994
Diary number: 75396 / 1990
Advocates: E. C. AGRAWALA Vs

01 December 1994
Supreme Court
6 pages
M/S. SHORI LAL & SONS Vs DELHI DEVELOPMENT AUTHORITY .

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-000632-000632 / 1986
Diary number: 67923 / 1986
Advocates: Vs SAHARYA & CO.

01 December 1994
Supreme Court
3 pages
STATE BANK OF INDIA Vs AJIT JAIN .

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-001789-001789 / 1988
Diary number: 68975 / 1988

01 December 1994
Supreme Court
4 pages
KRISHI UTPADAN MANDI SAMITI Vs MAKRAND SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-000083-000083 / 1995
Diary number: 78118 / 1991
Advocates: E. C. AGRAWALA Vs R. D. UPADHYAY

01 December 1994
Supreme Court
12 pages
SUPER FORGINS & STEELS Vs THAYABALLY RASULJEE (DEAD) BY LRS.

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-001754-001754 / 1982
Diary number: 63269 / 1982
Advocates: E. C. AGRAWALA Vs

01 December 1994
Supreme Court
7 pages
SUPER FORGINGS & STEELS (SALES) PVT. LTD. Vs THYABALLY RASULJEE (DEAD) THROUGH L.R'S.

01 December 1994
Supreme Court
5 pages
STATE OF U.P. Vs ABHAI KISHORE MASTA

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 497 of 1994

30 November 1994
Supreme Court
0 pages
MATHEVAN PADMANABHAN @ PONNAN (DEAD) THROUGH L.RS. Vs PARMESHWARAN THAMPI AND ORS.

Case number: Appeal (civil) 2357 of 1984

30 November 1994
Supreme Court
3 pages
L.VASANT KUMARI Vs BALAMMAL