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MUNICIPAL CORPN., LUDHIANA Vs COMMISSIONER, PATIALA DIVN.
07 December 1994
Supreme Court
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MUNICIPAL CORPN., LUDHIANA
Vs
COMMISSIONER, PATIALA DIVN.
Bench:
JEEVAN REDDY,B.P. (J)
Case number:
C.A. No.-008910-008910 / 1994
Diary number:
69632 / 1987
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