Showing 30016 - 30030 of 41947 judgements
10 January 1995
Supreme Court
6 pages
CHANDIGARH ADMINISTRATION & ANR. Vs JAGIIT SINGH & ANR.ETC

10 January 1995
Supreme Court
3 pages
KARNAIL SINGH Vs ANIL KUMAR & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1569 of 1986

10 January 1995
Supreme Court
2 pages
RAJESWARI AMMA AND ANOTHER Vs JOSEPH AND ANOTHER

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 695 of 1986

10 January 1995
Supreme Court
15 pages
DR. BAL KRISHNA AGARWAL Vs STATE OF UTTAR PRADESH & ORS.

10 January 1995
Supreme Court
2 pages
KARNAIL SINGH Vs ANIL KUMAR AND ANOTHER

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1569 of 1986

10 January 1995
Supreme Court
0 pages
AYUB KHAN Vs DEEP KUMAR CHAWLA AND ORS. ETC.

Case number: Appeal (civil) 2548-2556 of 1986

09 January 1995
Supreme Court
2 pages
SIRI PAL Vs HARYANA STATE ELECTRICITY BD.

Bench: RAMASWAMY,K.
Case number: C.A. No.-000722-000722 / 1995
Diary number: 75730 / 1994
Advocates: Vs K. K. MOHAN

09 January 1995
Supreme Court
10 pages
NATWAR TEXTILE PROCESSORS PVT. LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 185 of 1995

09 January 1995
Supreme Court
3 pages
I.P. JAL NIGAM AND OTHERS Vs DURGA PRASAD SINGH AND OTHERS

09 January 1995
Supreme Court
6 pages
NATWAR TEXTILE PROCESSORS PVT.LTD Vs UNION OF INDIA

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal (civil) 185 of 1995

06 January 1995
Supreme Court
12 pages
STATE OF BIHAR Vs SACHCHIDANAND KISHOE PRASAD SINHA &ANR

Bench: B.P. JEEVAN REDDY,SUJATA V. MANOHAR,JJ.
Case number: C.A. No.-000772-000772 / 1995
Diary number: 75733 / 1994

06 January 1995
Supreme Court
10 pages
ANNASAHEB BAPUSAHEB PATIL Vs BALWANT BALASAHEB BAPUSAHEB THR. LRS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-000032-000032 / 1980
Diary number: 62843 / 1980

06 January 1995
Supreme Court
13 pages
MR. R.D. HATTANGADI Vs M/S PEST CONTROL (INDIA) PVT. LTD. & ORS

Bench: SINGH N.P. (J)
Case number: Appeal (civil) 1799 of 1989

06 January 1995
Supreme Court
7 pages
R.D. HATTANGADI Vs PEST CONTROL (INDIA) PVT. LTD.

Bench: SINGH N.P. (J)
Case number: Appeal Civil 1799 of 1989

06 January 1995
Supreme Court
0 pages
NOVA STEEL (I) LTD. Vs M.C.D.

Case number: SLP(C) No.-022863-022863 / 1994
Diary number: 19895 / 1994
Advocates: RAKESH K. SHARMA Vs