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06 January 1995
Supreme Court 0 pages STATE OF ORISSA Vs PYARI MOHAN MISRA
Case number: C.A. No.-001152-001152 / 1995 |
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06 January 1995
Supreme Court 0 pages STATE OF ORISSA Vs PYARI MOHAN MISRA
Bench: K. Ramaswamy,N. Venkatachala |
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05 January 1995
Supreme Court 9 pages M/S. UNITED GLASS, BANGALORE Vs COLLECTOR OF CENTRAL EXCISE, BANGALORE
Bench: JEEVAN REDDY,B.P. (J) |
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05 January 1995
Supreme Court 19 pages HARISH TANDON Vs ADDL. DISTRICT MAGISTRATE
Bench: SINGH N.P. (J) |
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05 January 1995
Supreme Court 3 pages COMMISSIONER OF INCOME TAX,CALCUTTA Vs M/S. PARK HOTEL (P) LTD.,15, PARK STREET, CALCUTTA-16.
Bench: B.P. JEEVAN REDDY,S.B. MAJMUDAR |
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05 January 1995
Supreme Court 12 pages SHRI HARISH TANDON Vs THE ADDL.DISTRICT MAGISTRATE, ALLAHABAD, U.P. AND OTHERS.
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04 January 1995
Supreme Court 9 pages MUKHTIAR SINGH Vs STATE OF PUNJAB
Bench: ANAND,A.S. (J) |
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04 January 1995
Supreme Court 7 pages GIANI DEVENDER SINGH Vs STATE OF M.P.
Bench: RAY,G.N. (J) |
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04 January 1995
Supreme Court 11 pages GIANI DEVENDER SINGH SANT SEPOY SIKH Vs UNION OF INDIA & ANR.
Bench: RAY,G.N. (J) |
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04 January 1995
Supreme Court 6 pages MUKHTIAR SINGH AND ANR. Vs STATE OF PUNJAB
Bench: ANAND,A.S. (J) |
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03 January 1995
Supreme Court 9 pages STATE OF RAJASTHAN Vs SEVANIVATRA KARAMCHARI HITKARI SAMITI
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03 January 1995
Supreme Court 14 pages STATE OF RAJASTHAN Vs SEVANIVATRA KARAMCHARI HITKARI SAMITI
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03 January 1995
Supreme Court 3 pages M.P.E.B. Vs CENTRAL INDIA ELECTRIC SUPPLY CO. LTD.
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03 January 1995
Supreme Court 0 pages THE SALES TAX COMMISSIONER Vs B.G. PATEL & ETC.ETC.
Case number: SLP(C) No.-001383-001392 / 1995 |
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02 January 1995
Supreme Court 2 pages BIRLA CEMENT WORKS Vs G.M., WESTERN RAILWAYS
Bench: RAMASWAMY,K. |