Showing 30031 - 30045 of 41947 judgements
06 January 1995
Supreme Court
0 pages
STATE OF ORISSA Vs PYARI MOHAN MISRA

Case number: C.A. No.-001152-001152 / 1995
Diary number: 75768 / 1994

06 January 1995
Supreme Court
0 pages
STATE OF ORISSA Vs PYARI MOHAN MISRA

Bench: K. Ramaswamy,N. Venkatachala
Case number: C.A. No.-001152-001152 / 1995
Diary number: 75768 / 1994

05 January 1995
Supreme Court
9 pages
M/S. UNITED GLASS, BANGALORE Vs COLLECTOR OF CENTRAL EXCISE, BANGALORE

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002466-002466 / 1989
Diary number: 70095 / 1989
Advocates: V. BALACHANDRAN Vs

05 January 1995
Supreme Court
19 pages
HARISH TANDON Vs ADDL. DISTRICT MAGISTRATE

Bench: SINGH N.P. (J)
Case number: C.A. No.-000574-000574 / 1993
Diary number: 200116 / 1993
Advocates: DINESH KUMAR GARG Vs

05 January 1995
Supreme Court
3 pages
COMMISSIONER OF INCOME TAX,CALCUTTA Vs M/S. PARK HOTEL (P) LTD.,15, PARK STREET, CALCUTTA-16.

Bench: B.P. JEEVAN REDDY,S.B. MAJMUDAR

05 January 1995
Supreme Court
12 pages
SHRI HARISH TANDON Vs THE ADDL.DISTRICT MAGISTRATE, ALLAHABAD, U.P. AND OTHERS.

04 January 1995
Supreme Court
9 pages
MUKHTIAR SINGH Vs STATE OF PUNJAB

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000434-000434 / 1985
Diary number: 65838 / 1985
Advocates: Vs R. C. KOHLI

04 January 1995
Supreme Court
7 pages
GIANI DEVENDER SINGH Vs STATE OF M.P.

Bench: RAY,G.N. (J)
Case number: SLP(Crl) No.-001208-001208 / 1994
Diary number: 70255 / 1994
Advocates: PETITIONER-IN-PERSON Vs

04 January 1995
Supreme Court
11 pages
GIANI DEVENDER SINGH SANT SEPOY SIKH Vs UNION OF INDIA & ANR.

Bench: RAY,G.N. (J)
Case number: Special Leave Petition (Criminal) 1208 of 1994

04 January 1995
Supreme Court
6 pages
MUKHTIAR SINGH AND ANR. Vs STATE OF PUNJAB

Bench: ANAND,A.S. (J)

03 January 1995
Supreme Court
9 pages
STATE OF RAJASTHAN Vs SEVANIVATRA KARAMCHARI HITKARI SAMITI

03 January 1995
Supreme Court
14 pages
STATE OF RAJASTHAN Vs SEVANIVATRA KARAMCHARI HITKARI SAMITI

03 January 1995
Supreme Court
3 pages
M.P.E.B. Vs CENTRAL INDIA ELECTRIC SUPPLY CO. LTD.

03 January 1995
Supreme Court
0 pages
THE SALES TAX COMMISSIONER Vs B.G. PATEL & ETC.ETC.

Case number: SLP(C) No.-001383-001392 / 1995
Diary number: 10842 / 1994
Advocates: ANIP SACHTHEY Vs

02 January 1995
Supreme Court
2 pages
BIRLA CEMENT WORKS Vs G.M., WESTERN RAILWAYS

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-021448-021448 / 1994
Diary number: 18709 / 1994
Advocates: PRAVEEN KUMAR Vs