Judgements

SHRI M.L. JAGGI Vs MAHANAGAR TELEPHONES NIGAM LTD. & ORS.

STATE OF ORISSA Vs SANGRAM DAS

Case number: C.A. No.-000103-000103 / 1995
Diary number: 75901 / 1994
Advocates: RAJ KUMAR MEHTA Vs

HARJIT SINGH Vs UNION OF INDIA (MOHAN, J.)

Bench: MOHAN,S. (J)
Case number: Special Leave Petition (Civil) 3 of 1991

HARBANS KAUR Vs UNION OF INDIA .

Bench: SEN,S.C. (J)
Case number: W.P.(Crl.) No.-000203-000203 / 1994
Diary number: 75619 / 1994

M/S ASTRA PHARMACEUTICALS PVT.LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: (R.M. SAHAI,K.S. PARIPOORNAN,JJ.)
Case number: C.A. No.-003403-003403 / 1987
Diary number: 68698 / 1987
Advocates: V. J. FRANCIS Vs

UNITED INDIA INSURANCE CO. LTD. Vs NARENDRA PANDURANG KADAM .

Bench: SEN,S.C. (J)
Case number: C.A. No.-009465-009465 / 1994
Diary number: 69637 / 1987
Advocates: SUSHMA SURI Vs

UNITED INDIA INSURANCE CO. LTD. Vs NARENDRA PANDURANG KADAM .

Bench: SEN,S.C. (J)
Case number: C.A. No.-009465-009465 / 1994
Diary number: 69637 / 1987
Advocates: SUSHMA SURI Vs

M/S ASTRA PHARMACEUTICALS PVT.LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-003403-003403 / 1987
Diary number: 68698 / 1987
Advocates: V. J. FRANCIS Vs

NARAINDAS LILARAM ADNANI Vs NARSINGDAS NARAINDAS ADNANI & ORS.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 4389 of 1994

SMT. HARBANS KAUR Vs UNION OF INDIA & ORS.

TATA IRON & STEEL CO. LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: SAHAI,R.M. (J)
Case number: Appeal (civil) 3196 of 1986

TATA IRON & STEEL CO. LTD. Vs C.C.E.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 3196 of 1986

THE SOUTH INDIAN FILM CHAMBER OF COMMERCE, MADRAS ETC. Vs ENTERTAINING ENTERPRISES, MADRAS AND ORS. ETC.

Bench: VENKATACHALA N. (J)
Case number: Appeal Civil 2627 of 1984

P.K.SARIN Vs STATE OF U.P.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 1997 of 1977

SUNDARAMURTHI Vs STATE OF TAMIL NADU

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 670 of 1985