Judgements

U.P.STATE ROAD TPT.CORPORATION Vs U.P.P.N.SHISHUKHS BEROZGAR SANGH .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-004347-004354 / 1990
Diary number: 76571 / 1990
Advocates: Vs SHAKIL AHMED SYED

Vs

Bench: MUKHERJEE M.K. (J)
Case number: /
Diary number: 2 / 3118

U.P.STATE ROAD TPT.CORPORATION Vs U.P.P.N.SHISHUKHS BEROZGAR SANGH .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-004347-004354 / 1990
Diary number: 76571 / 1990
Advocates: Vs SHAKIL AHMED SYED

DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-001891-001892 / 1989
Diary number: 72277 / 1989

SHRI LOKRAJ AND ORS. Vs KISHAN LAL AND ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1400 of 1986

M/S. SARMON PTE LIMITED Vs M/S. UMESH KUMAR KAJARIA & ANR.

SPECIAL TAHSILDAR(LA), P.W.D. SCHEMES Vs M.A. JABBAR

Vs

Case number: /
Diary number: 86 / 868

V.M. SALGOACAR AND BROTHER LTD. Vs UNION OF INDIA

Case number: Appeal (civil) 3800 of 1989

METAL BOX INDIA LIMITED Vs THE COLLECTOR OF CENTRAL EXCISE, MADRAS

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-000215-000216 / 1989
Diary number: 69838 / 1989
Advocates: ARUN K. SINHA Vs

DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-005491-005491 / 1985
Diary number: 66799 / 1985
Advocates: P. N. PURI Vs

METAL BOX INDIA LIMITED Vs THE COLLECTOR OF CENTRAL EXCISE, MADRAS

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-000215-000216 / 1989
Diary number: 69838 / 1989
Advocates: ARUN K. SINHA Vs

CHANDIGARH ADMN. Vs JAGJIT SINGH

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000674-000674 / 1995
Diary number: 75727 / 1994
Advocates: NARESH BAKSHI Vs

BAL KRISHNA AGARWAL Vs STATE OF U.P.

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-000607-000607 / 1995
Diary number: 75725 / 1994
Advocates: PURNIMA BHAT Vs

SMT. PREM LATA & ANR. Vs M/S. ISHAR DASS CHAMAN LAL & ORS.