Judgements

NIKKI Vs UNION OF INDIA AND ANR.

Case number: Appeal (civil) 998 of 1990

SANT SARAN GOSWAMI @ DEOJI Vs STATE OF BIHAR AND ORS.

Case number: Appeal (civil) 1216 of 1992

DMAI Vs

Case number: C.A. No.-001421-001422 / 1991
Diary number: 79888 / 1991

Vs

Case number: /
Diary number: 2 / 6288

T. SHANTHARAM Vs STATE OF KARNATAKA

Bench: RAMASWAMY,K.
Case number: C.A. No.-000922-000922 / 1995
Diary number: 12465 / 1994
Advocates: K. V. VIJAYAKUMAR Vs S. N. BHAT

STATE OF RAJASTHAN Vs GOPALDAS

Bench: KULDIP SINGH (J)
Case number: C.A. No.-003528-003528 / 1991
Diary number: 76377 / 1991
Advocates: K. R. SASIPRABHU Vs B. D. SHARMA

STATE OF HARYANA Vs JAGDISH CHANDER

Bench: RAMASWAMY,K.
Case number: C.A. No.-001088-001088 / 1995
Diary number: 88841 / 1993

COLLECTOR OF MADRAS Vs K.RAJAMANICKAM

Bench: RAMASWAMY,K.
Case number: C.A. No.-000820-000820 / 1995
Diary number: 4415 / 1994
Advocates: ARPUTHAM ARUNA AND CO Vs

CHARIPALLI SANKARARAO Vs PUBLIC PROSECUTOR HIGH COURT OF A.P.

Bench: FAIZAN UDDIN (J)
Case number: Crl.A. No.-000457-000457 / 1987
Diary number: 68711 / 1987
Advocates: Vs GUNTUR PRABHAKAR

DINESH PRASAD YADAV Vs STATE OF BIHAR .

Bench: KULDIP SINGH (J)
Case number: C.A. No.-007423-007423 / 1994
Diary number: 75381 / 1994
Advocates: PRAMOD DAYAL Vs ANIL K. JHA

Romesh Chander Vs Smt. Savitri

STATE OF ANDHRA PRADGSH Vs KORRAPATI SUBRAHMANYAM .

Case number: Crl.A. No.-000071-000071 / 1995
Diary number: 69657 / 1987
Advocates: GUNTUR PRABHAKAR Vs

UNION OF INDIA Vs B.V.SAROJA

Case number: R.P.(C) No.-000041-000041 / 1993
Diary number: 77183 / 1993
Advocates: SUSHMA SURI Vs

P.L. KANTHA RAO Vs STATE OF A.P.

Case number: SLP(C) No.-023415-023415 / 1994
Diary number: 19727 / 1994

THE COMMISSIONER OF INCOME-TAX,HYD. Vs CHITTOOR ELECTRIC SUPPLY CORPN.LTD.

Case number: C.A. No.-001413-001413 / 1977
Diary number: 61359 / 1977
Advocates: A. SUBHASHINI Vs K. RAM KUMAR