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08 February 1995
Supreme Court 15 pages DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION AND ANR.
Bench: SAWANT,P.B. |
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08 February 1995
Supreme Court 0 pages MANSUKHLAL DHANRAJ JAIN AND ORS. ETC. Vs EKNATH VITHAL OGALE ETC.
Case number: Appeal (civil) 4913 of 1989 |
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07 February 1995
Supreme Court 7 pages SHRAMIK UTKARSHA SABHA Vs RAYMOND WOOLEN MILLS .
Bench: BHARUCHA S.P. (J) |
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07 February 1995
Supreme Court 7 pages Vs
Bench: AHMADI A.M. (CJ) |
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07 February 1995
Supreme Court 12 pages M/S VOLTAS LIMITED, BOMBAY. Vs UNION OF INDIA & ORS.
Bench: SINGH N.P. (J) |
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07 February 1995
Supreme Court 11 pages MESSRS NOORULLA GHAZANFARULLA Vs THE MUNICIPAL BOARD OF ALIGARH, ALIGARH
Bench: VENKATACHALA N. (J) |
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06 February 1995
Supreme Court 12 pages LAL BABU HUSSEIN Vs ELECTORAL REGISTRATION OFFICER .
Bench: AHMADI A.M. (CJ) |
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06 February 1995
Supreme Court 17 pages MADAN LAL Vs STATE OF J & K
Bench: MAJMUDAR S.B. (J) |
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06 February 1995
Supreme Court 6 pages STATE OF M.P. Vs RAM KISHNA BALOTHIA
Bench: MANOHAR SUJATA V. (J) |
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06 February 1995
Supreme Court 4 pages NEW INDIA ASSURANCE CO. LTD. Vs SHANTI BAI .
Bench: MANOHAR SUJATA V. (J) |
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06 February 1995
Supreme Court 2 pages STATE OF ORISSA & ANR. Vs DR. PRARI MOHAN MISRA
Bench: RAMASWAMY,K. |
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06 February 1995
Supreme Court 4 pages SURJIT GHOSH Vs CHAIRMAN & MANAGING DIRECTOR, UNITED COMMERCIAL BANK & ORS.
Bench: SAWANT,P.B. |
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03 February 1995
Supreme Court 14 pages ISHA MARBLES Vs BIHAR STATE ELECTRICITY BD.
Bench: MOHAN,S. (J) |
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03 February 1995
Supreme Court 9 pages BAGAVATHI TEA ESTATES Vs GOVERNMENT OF INDIA .
Bench: JEEVAN REDDY,B.P. (J) |
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02 February 1995
Supreme Court 16 pages G.D. ZALANI Vs UNION OF INDIA
Bench: JEEVAN REDDY,B.P. (J) |