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17 February 1995
Supreme Court 8 pages STATE OF BIHAR Vs THE TATA IRON & STEEL CO. LTD.
Bench: KULDIP SINGH (J) |
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17 February 1995
Supreme Court 0 pages STATE OF BIHAR Vs THE TATA IRON & STEEL CO. LTD.
Case number: C.A. No.-004740-004740 / 1989 |
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17 February 1995
Supreme Court 0 pages THE FOOD CORPN.OF INDIA STAFF UNION Vs THE FOOD CORPN. OF INDIA .
Case number: C.A. No.-002336-002336 / 1985 |
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16 February 1995
Supreme Court 5 pages BANK OF MAHARASHTRA Vs RICE SHIPPING & TRANSPORT CO. PVT. LIMITED & ANR.
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14 February 1995
Supreme Court 6 pages UNION OF INDIA Vs KANTILAL HEMATRAM PANDYA
Bench: ANAND,A.S. (J) |
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14 February 1995
Supreme Court 5 pages DR. PUSHPA VISHNNU KUMAR GURTU Vs STATE OF MAHARASHTRA &ORS
Bench: SINGH N.P. (J) |
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14 February 1995
Supreme Court 8 pages M/S. MOTI LAMINATES Vs THE COLLECTOR OF CENTRAL EXCISE
Bench: SAHAI,R.M. (J) |
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14 February 1995
Supreme Court 4 pages M/S. BHARAT COKING COAL LTD. Vs M/S. C.K. AHUJA AND ANOTHER
Bench: RAY,G.N. (J) |
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13 February 1995
Supreme Court 5 pages STATE OF MAHARASHTRA & ORS. Vs PANDURANG K. PANGARE & ORS.
Bench: SAHAI,R.M. (J) |
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10 February 1995
Supreme Court 7 pages R.K.SABHARWAL Vs STATE OF PUNJAB .
Bench: KULDIP SINGH (J),MOHAN, S. (J),MUKHERJEE M.K. (J),HANSARIA B.L. (J),MAJMUDAR S.B. (J) |
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10 February 1995
Supreme Court 7 pages R.K.SABHARWAL Vs STATE OF PUNJAB .
Bench: KULDIP SINGH,S.MOHAN,M.K.MUKHERJEE,B.L.HANSARIA,S.B.MAJMUDAR |
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10 February 1995
Supreme Court 10 pages HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED ETC. ETC. Vs HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED EMPLOYEES' UNIO
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10 February 1995
Supreme Court 6 pages AMRIT BANASPATI CO. LTD. Vs UNION OF INDIA AND ORS.
Bench: PARIPOORNAN,K.S.(J) |
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09 February 1995
Supreme Court 109 pages SECY.,MINISTRY OF I&B Vs CRICKET ASSN. OF BENGAL .
Bench: SAWANT,P.B. |
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09 February 1995
Supreme Court 6 pages CHAIRMAN THIRUVLLUVAR TRANSPORT CORPN. Vs CONSUMER PROTECTION COUNCIL
Bench: AHMADI A.M. (CJ) |