Judgements

Showing 29866 - 29880 of 41947 judgements
28 February 1995
Supreme Court
0 pages
STATE OF WEST BENGAL Vs ANAL KUMAR GHOSH

Case number: C.A. No.-004404-004404 / 1995
Diary number: 4017 / 1994
Advocates: Vs LAWYERS ASSOCIATED

24 February 1995
Supreme Court
5 pages
P. UDAYANI DEVI Vs V.V.R.P. RAO

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-003030-003031 / 1995
Diary number: 19044 / 1994
Advocates: K. RAM KUMAR Vs M. M. KASHYAP

24 February 1995
Supreme Court
3 pages
STATE OF HARYANA Vs K.N. DUTT

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-003007-003007 / 1995
Diary number: 75813 / 1994
Advocates: Vs SURYA KANT

24 February 1995
Supreme Court
4 pages
INTENGRATED RURAL DEVELOPMENT AGENCY Vs RAM PYARE PANDEY

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-003006-003006 / 1995
Diary number: 88880 / 1993
Advocates: ASHOK K. SRIVASTAVA Vs P. K. JAIN

24 February 1995
Supreme Court
3 pages
S.A.JAIN COLLEGE TRUST& MANAGING SOCIETY Vs THE STATE OF HARYANA

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-003078-003078 / 1995
Diary number: 68840 / 1986
Advocates: HARINDER MOHAN SINGH Vs

24 February 1995
Supreme Court
5 pages
DY.DIRECTOR OF COLLEGIATE EDUCATION Vs S.NAGGOR MEERA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002992-002992 / 1995
Diary number: 19207 / 1994
Advocates: ARPUTHAM ARUNA AND CO Vs A. V. RANGAM

24 February 1995
Supreme Court
0 pages
V.GOPAL REDDIAR Vs STATE OF T.N.

Bench: K. RAMASWAMY,MRS. SUJATA V. MANOHAR
Case number: C.A. No.-003774-003775 / 1992
Diary number: 74975 / 1990
Advocates: V. BALACHANDRAN Vs

24 February 1995
Supreme Court
0 pages
M. KAMALAMMA Vs HON'BLE C.J. OF HIGH COURT OF KERALA&ORS

Case number: C.A. No.-002951-002951 / 1985
Diary number: 65817 / 1985
Advocates: E. M. S. ANAM Vs P. K. MANOHAR

24 February 1995
Supreme Court
0 pages
UNION OF INDIA Vs DINESH KUMAR SAXENA

Case number: C.A. No.-000731-000769 / 1994
Diary number: 76600 / 1994
Advocates: Vs M. M. KASHYAP

24 February 1995
Supreme Court
0 pages
U.O.I. Vs ASHOK KUMAR MITRA

Case number: Crl.A. No.-000311-000312 / 1995
Diary number: 14935 / 1994
Advocates: P. PARMESWARAN Vs AMLAN KUMAR GHOSH

24 February 1995
Supreme Court
0 pages
V.GOPAL REDDIAR Vs STATE OF T.N.

Case number: C.A. No.-003774-003775 / 1992
Diary number: 74975 / 1990
Advocates: V. BALACHANDRAN Vs

23 February 1995
Supreme Court
4 pages
U.O.I. Vs EXECUTIVE OFFICERS' ASSN. GROUP-C

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-003034-003034 / 1995
Diary number: 19939 / 1993
Advocates: D. S. MAHRA Vs KRISHNAMURTHI SWAMI

23 February 1995
Supreme Court
5 pages
UNION OF INDIA & ORS. ETC. Vs DELHI JUDICIAL SERVICE ASSN. & ANR

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1549 of 1994
23 February 1995
Supreme Court
0 pages
STATE OF HARYANA Vs HAWA SINGH

Case number: C.A. No.-003079-003079 / 1995
Diary number: 11624 / 1994
Advocates: PREM MALHOTRA Vs

23 February 1995
Supreme Court
0 pages
INDER SINGH Vs STATE OF PUNJAB

Case number: Appeal (crl.) 36 of 1985