Showing 29881 - 29895 of 41947 judgements
22 February 1995
Supreme Court
3 pages
STATE OF PUNJAB Vs SHRI SATINDER BIR SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-001607-001607 / 1978
Diary number: 61076 / 1978

22 February 1995
Supreme Court
7 pages
RAO MAHMOOD A.KHAN(DEAD)BY LRS. Vs RANBIR SINGH .

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-002589-002589 / 1995
Diary number: 84369 / 1992
Advocates: ABHIJAT P. MEDH Vs

22 February 1995
Supreme Court
2 pages
ARIES ADVERTISING BUREAU Vs C.T. DEVARAJ

Bench: RAMASWAMY,K.
Case number: Appeal Civil 907 of 1976

22 February 1995
Supreme Court
10 pages
MURLIDHAR DAYANDEO KESEKAR Vs VISHWANATH PANDU BARDE & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 952 of 1977

22 February 1995
Supreme Court
5 pages
STATE OF MAHARASHTRA & ANR. Vs SANT JOGINDER SINGH KISHAN SINGH & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 4925 of 1989

21 February 1995
Supreme Court
16 pages
H.M.T. HOUSE BUILDING CO-OP. SOCIETY Vs SYED KHADER .

Bench: SINGH N.P. (J)
Case number: C.A. No.-003011-003019 / 1995
Diary number: 78123 / 1991
Advocates: SURYA KANT Vs

21 February 1995
Supreme Court
4 pages
THE DIRECTOR GENERAL, COUNCIL OF SCIENTIFIC & INDUSTRIA Vs DR. K. NARYANASWAMI & ORS.

21 February 1995
Supreme Court
2 pages
NEWANNESS ALIAS MEWAJANNESSA Vs SHAIKH MOHAMAD ALIAS & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 888 of 1976

21 February 1995
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs MAHARAU SRAWAN HATKAR

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1800 of 1991

21 February 1995
Supreme Court
31 pages
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA ETC. ETC. Vs M/S GRAND SLAM INTERNATIONAL & OM ETC. ETC.

Bench: SAHAI,R.M. (J)
Case number: Appeal Civil 798 of 1992

21 February 1995
Supreme Court
3 pages
THE DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, FAIZABAD. Vs SACHINDRA NATH PANDEY & ORS.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 2587 of 1995

21 February 1995
Supreme Court
0 pages
DIR.GENL.,COUNCIL OF SCI.& INDSL. RESER. Vs DR. K. NARAYANASWAMI .

Case number: C.A. No.-002576-002576 / 1995
Diary number: 75810 / 1994
Advocates: MADHU SIKRI Vs JITENDRA MOHAN SHARMA

21 February 1995
Supreme Court
0 pages
DIGAMBAR ADHAR PATIL Vs DEVRAM GIRDHAR PAUL (DIED) AND AMR.

Case number: Appeal (civil) 2653 of 1972

20 February 1995
Supreme Court
3 pages
D.D.A. Vs GRIHSTHAPANA COOP. G.H.S. LTD.

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-000931-000931 / 1995
Diary number: 17316 / 1994
Advocates: SAHARYA & CO. Vs AVIJIT BHATTACHARJEE

20 February 1995
Supreme Court
7 pages
K. RAVINDRANATH PAI Vs THE STATE OF KARNATAKA

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-007629-007630 / 1994
Diary number: 69663 / 1988
Advocates: Vs M. VEERAPPA