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22 February 1995
Supreme Court 3 pages STATE OF PUNJAB Vs SHRI SATINDER BIR SINGH
Bench: RAMASWAMY,K. |
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22 February 1995
Supreme Court 7 pages RAO MAHMOOD A.KHAN(DEAD)BY LRS. Vs RANBIR SINGH .
Bench: FAIZAN UDDIN (J) |
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22 February 1995
Supreme Court 2 pages ARIES ADVERTISING BUREAU Vs C.T. DEVARAJ
Bench: RAMASWAMY,K. |
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22 February 1995
Supreme Court 10 pages MURLIDHAR DAYANDEO KESEKAR Vs VISHWANATH PANDU BARDE & ANR.
Bench: RAMASWAMY,K. |
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22 February 1995
Supreme Court 5 pages STATE OF MAHARASHTRA & ANR. Vs SANT JOGINDER SINGH KISHAN SINGH & ORS.
Bench: RAMASWAMY,K. |
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21 February 1995
Supreme Court 16 pages H.M.T. HOUSE BUILDING CO-OP. SOCIETY Vs SYED KHADER .
Bench: SINGH N.P. (J) |
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21 February 1995
Supreme Court 4 pages THE DIRECTOR GENERAL, COUNCIL OF SCIENTIFIC & INDUSTRIA Vs DR. K. NARYANASWAMI & ORS.
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21 February 1995
Supreme Court 2 pages NEWANNESS ALIAS MEWAJANNESSA Vs SHAIKH MOHAMAD ALIAS & ORS.
Bench: RAMASWAMY,K. |
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21 February 1995
Supreme Court 4 pages STATE OF MAHARASHTRA Vs MAHARAU SRAWAN HATKAR
Bench: RAMASWAMY,K. |
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21 February 1995
Supreme Court 31 pages INTERNATIONAL AIRPORTS AUTHORITY OF INDIA ETC. ETC. Vs M/S GRAND SLAM INTERNATIONAL & OM ETC. ETC.
Bench: SAHAI,R.M. (J) |
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21 February 1995
Supreme Court 3 pages THE DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, FAIZABAD. Vs SACHINDRA NATH PANDEY & ORS.
Bench: JEEVAN REDDY,B.P. (J) |
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21 February 1995
Supreme Court 0 pages DIR.GENL.,COUNCIL OF SCI.& INDSL. RESER. Vs DR. K. NARAYANASWAMI .
Case number: C.A. No.-002576-002576 / 1995 |
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21 February 1995
Supreme Court 0 pages DIGAMBAR ADHAR PATIL Vs DEVRAM GIRDHAR PAUL (DIED) AND AMR.
Case number: Appeal (civil) 2653 of 1972 |
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20 February 1995
Supreme Court 3 pages D.D.A. Vs GRIHSTHAPANA COOP. G.H.S. LTD.
Bench: HANSARIA B.L. (J) |
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20 February 1995
Supreme Court 7 pages K. RAVINDRANATH PAI Vs THE STATE OF KARNATAKA
Bench: MAJMUDAR S.B. (J) |