Showing 29941 - 29955 of 41947 judgements
30 January 1995
Supreme Court
4 pages
DIRECTOR GEN. OF ORDINANCE SERVICES &ANR Vs P.N. MALHOTRA.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001110-001110 / 1995
Diary number: 3269 / 1994
Advocates: A. SUBHASHINI Vs N. K. AGGARWAL

30 January 1995
Supreme Court
7 pages
STATE OF MAHARASHTRA Vs GULAB RAO

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-002728-002728 / 1977
Diary number: 61368 / 1977
Advocates: A. S. BHASME Vs

27 January 1995
Supreme Court
16 pages
P.RAM REDDY Vs LAND ACQ.OFFICER,HYDERABAD

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-001037-001038 / 1995
Diary number: 88832 / 1993
Advocates: A. SUBBA RAO Vs GUNTUR PRABHAKAR

27 January 1995
Supreme Court
24 pages
CONSUMER EDUCATION & RESEARCH CENTRE&ORS Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000206-000206 / 1986
Diary number: 60729 / 1986

27 January 1995
Supreme Court
3 pages
UNION OF INDIA Vs PRATAP KAUR(DEAD) BY LRS. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-003179-003181 / 1995
Diary number: 75821 / 1994
Advocates: A. SUBHASHINI Vs MADHU MOOLCHANDANI

27 January 1995
Supreme Court
2 pages
UNION OF INDIA Vs SHRI B. RAMA MURTHY

Bench: RAMASWAMY,K.
Case number: C.A. No.-002986-002986 / 1995
Diary number: 75414 / 1990
Advocates: C. V. SUBBA RAO Vs INDRA SAWHNEY

27 January 1995
Supreme Court
7 pages
Vs

Bench: K. RAMASWAMY,N. VENKATACHALA,JJ.
Case number: /
Diary number: 1 / 1048

25 January 1995
Supreme Court
3 pages
SHAKUNTALA DEVI Vs DELHI ELECTRIC SUPPLY UNDERTAKING

Bench: MAJMUDAR S.B. (J)
Case number: W.P.(C) No.-000353-000353 / 1994
Diary number: 77407 / 1994

25 January 1995
Supreme Court
10 pages
V.N. SUNANDA REDDY Vs STATE OF A.P. .

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-002914-002914 / 1981
Diary number: 63195 / 1981
Advocates: B. KANTA RAO Vs

25 January 1995
Supreme Court
7 pages
DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION AND ANR.

Bench: SAWANT,P.B.

24 January 1995
Supreme Court
4 pages
MAJOR PAKHAR SINGH ATWAL & ORS. Vs THE STATE OF PUNJAB & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 874 of 1986

23 January 1995
Supreme Court
7 pages
MAHADEO SAVLARAM SHELKE & ORS. Vs THE PUNA MUNICIPAL CORPN. & ANR.

Bench: (K.RAMASWAMY,N. VENKATACHALA)

23 January 1995
Supreme Court
0 pages
SURBUDDIN Vs THE STATE OF KERALA

Case number: C.A. No.-001017-001017 / 1995
Diary number: 66312 / 1985
Advocates: E. M. S. ANAM Vs M. T. GEORGE

20 January 1995
Supreme Court
3 pages
NEW INDIA ASSURANCE CO. LTD Vs UNION OF INDIA .

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-005060-005060 / 1994
Diary number: 75385 / 1994
Advocates: R. N. KESWANI Vs ARVIND KUMAR SHARMA

20 January 1995
Supreme Court
6 pages
STATE OF PUNJAB Vs AJAIB SINGH

Bench: SAHAI,R.M. (J)
Case number: Crl.A. No.-000754-000754 / 1980
Diary number: 62841 / 1980
Advocates: Vs M. C. DHINGRA