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30 January 1995
Supreme Court 4 pages DIRECTOR GEN. OF ORDINANCE SERVICES &ANR Vs P.N. MALHOTRA.
Bench: JEEVAN REDDY,B.P. (J) |
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30 January 1995
Supreme Court 7 pages STATE OF MAHARASHTRA Vs GULAB RAO
Bench: MAJMUDAR S.B. (J) |
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27 January 1995
Supreme Court 16 pages P.RAM REDDY Vs LAND ACQ.OFFICER,HYDERABAD
Bench: VENKATACHALA N. (J) |
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27 January 1995
Supreme Court 24 pages CONSUMER EDUCATION & RESEARCH CENTRE&ORS Vs UNION OF INDIA .
Bench: RAMASWAMY,K. |
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27 January 1995
Supreme Court 3 pages UNION OF INDIA Vs PRATAP KAUR(DEAD) BY LRS. .
Bench: RAMASWAMY,K. |
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27 January 1995
Supreme Court 2 pages UNION OF INDIA Vs SHRI B. RAMA MURTHY
Bench: RAMASWAMY,K. |
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27 January 1995
Supreme Court 7 pages Vs
Bench: K. RAMASWAMY,N. VENKATACHALA,JJ. |
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25 January 1995
Supreme Court 3 pages SHAKUNTALA DEVI Vs DELHI ELECTRIC SUPPLY UNDERTAKING
Bench: MAJMUDAR S.B. (J) |
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25 January 1995
Supreme Court 10 pages V.N. SUNANDA REDDY Vs STATE OF A.P. .
Bench: MAJMUDAR S.B. (J) |
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25 January 1995
Supreme Court 7 pages DELHI DEVELOPMENT AUTHORITY Vs SKIPPER CONSTRUCTION AND ANR.
Bench: SAWANT,P.B. |
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24 January 1995
Supreme Court 4 pages MAJOR PAKHAR SINGH ATWAL & ORS. Vs THE STATE OF PUNJAB & ORS.
Bench: RAMASWAMY,K. |
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23 January 1995
Supreme Court 7 pages MAHADEO SAVLARAM SHELKE & ORS. Vs THE PUNA MUNICIPAL CORPN. & ANR.
Bench: (K.RAMASWAMY,N. VENKATACHALA) |
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23 January 1995
Supreme Court 0 pages SURBUDDIN Vs THE STATE OF KERALA
Case number: C.A. No.-001017-001017 / 1995 |
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20 January 1995
Supreme Court 3 pages NEW INDIA ASSURANCE CO. LTD Vs UNION OF INDIA .
Bench: VERMA,JAGDISH SARAN (J) |
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20 January 1995
Supreme Court 6 pages STATE OF PUNJAB Vs AJAIB SINGH
Bench: SAHAI,R.M. (J) |