Showing 29956 - 29970 of 41947 judgements
20 January 1995
Supreme Court
2 pages
THE STATE OF ANDHRA PRADESH Vs S.VISHWANATHA RAJU

Bench: RAMASWAMY,K.
Case number: C.A. No.-002943-002950 / 1995
Diary number: 65181 / 1983
Advocates: Vs G. NARASIMHULU

20 January 1995
Supreme Court
7 pages
HIND WIRE INDUSTRIES Vs COMMISSIONER OF INCOME TAX

Bench: SAWANT,P.B.
Case number: C.A. No.-001323-001327 / 1995
Diary number: 3612 / 1994
Advocates: RANJAN MUKHERJEE Vs V. K. VERMA

20 January 1995
Supreme Court
4 pages
DURGA NARAYAN Vs CHAIRMAN & M.D. DENA BANK, BOMBAY

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-000870-000870 / 1995
Diary number: 88820 / 1993
Advocates: HARINDER MOHAN SINGH Vs

19 January 1995
Supreme Court
12 pages
RAMA NARANG Vs RAMESH NARANG

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-005620-005620 / 1994
Diary number: 10701 / 1994
Advocates: MANIK KARANJAWALA Vs BINA GUPTA

19 January 1995
Supreme Court
2 pages
D. KRISHNAVENI Vs STATE OF ORISSA

Bench: RAMASWAMY,K.
Case number: C.A. No.-001696-001696 / 1995
Diary number: 88865 / 1993
Advocates: Y. PRABHAKARA RAO Vs

19 January 1995
Supreme Court
2 pages
STATE OF M.P. Vs S.S. KOURAV

Bench: RAMASWAMY,K.
Case number: C.A. No.-001285-001285 / 1995
Diary number: 75783 / 1994
Advocates: Vs B. S. BANTHIA

19 January 1995
Supreme Court
2 pages
BHAGWAN SINGH Vs CHAIRMAN NOIDA

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000674-000674 / 1992
Diary number: 86857 / 1992
Advocates: Vs SUNIL KUMAR JAIN

19 January 1995
Supreme Court
4 pages
GEM GRANITES Vs STATE OF T.N. .

Bench: BHARUCHA S.P. (J)
Case number: W.P.(C) No.-000819-000819 / 1992
Diary number: 75350 / 1992
Advocates: S. R. SETIA Vs

19 January 1995
Supreme Court
12 pages
RAVI PAUL Vs UNION OF INDIA .

Bench: AGRAWAL,S.C. (J)
Case number: W.P.(C) No.-000146-000146 / 1992
Diary number: 83634 / 1992
Advocates: ASHOK K. MAHAJAN Vs K. K. MOHAN

19 January 1995
Supreme Court
9 pages
STATE OF TAMIL NADU Vs M.P.P.KAVERY CHETTY

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-001655-001655 / 1993
Diary number: 89559 / 1993
Advocates: P. R. IYER SEETHARAMAN Vs

19 January 1995
Supreme Court
3 pages
MRS. MARY JOYCE POONACHA V. Vs M/S. K.T. PLANTATIONS PVT. LTD. & ORS.(K RAMASWAMY &N. VE

Bench: RAMASWAMY,K.

19 January 1995
Supreme Court
2 pages
G. KRISHNA MURTHY & ORS. Vs STATE OF ORISSA

18 January 1995
Supreme Court
2 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-004974-004976 / 1985
Diary number: 66779 / 1985

18 January 1995
Supreme Court
5 pages
CHIEF G.M.TELECOMMUNICATION Vs RAJENDRA CH. BHATTACHARJEE

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-000834-000834 / 1995
Diary number: 75734 / 1994
Advocates: ASHOK MATHUR Vs PRAVIR CHOUDHARY

18 January 1995
Supreme Court
6 pages
U.P. STATE TOURISM DEVELOPMENT CORPN. Vs I.B. MISRA .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-000818-000819 / 1995
Diary number: 10496 / 1994
Advocates: MANOJ SWARUP AND CO. Vs