Judgements

Showing 29926 - 29940 of 41947 judgements
02 February 1995
Supreme Court
3 pages
SWATI GUPTA Vs STATE OF U.P. .

Bench: SAHAI,R.M. (J)
Case number: W.P.(C) No.-000777-000777 / 1994
Diary number: 19605 / 1994
Advocates: R. N. KESWANI Vs

02 February 1995
Supreme Court
4 pages
HABIBULLA KHAN Vs STATE OF ORISSA

Bench: SAWANT,P.B.
Case number: Crl.A. No.-000212-000212 / 1995
Diary number: 88848 / 1993
Advocates: Vs RAJ KUMAR MEHTA

02 February 1995
Supreme Court
3 pages
CHABUNGBAM IBOHAL SINGH Vs UNION OF INDIA & ORS.Civil Appeal No. 1149 of 1987

01 February 1995
Supreme Court
4 pages
M/S. WARDEN AND CO.(INDIA) PVT. LTD. Vs THE COLLECTOR OF CENTRAL EXCISE.

Bench: SINGH N.P. (J)
Case number: C.A. No.-005401-005401 / 1985
Diary number: 65809 / 1985
Advocates: GAGRAT AND CO Vs

01 February 1995
Supreme Court
22 pages
STATE OF M.P. Vs MAHALAXMI FABRIC MILLS

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-000275-000275 / 1994
Diary number: 64009 / 1994
Advocates: Vs ASHOK MATHUR

01 February 1995
Supreme Court
5 pages
U.O.I. Vs D. MOHAN .

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-001250-001250 / 1995
Diary number: 75771 / 1994
Advocates: ANIL KATIYAR Vs

01 February 1995
Supreme Court
2 pages
STATE OF M.P. Vs RAKESH MENON

Bench: SINGH N.P. (J)
Case number: C.A. No.-001256-001256 / 1995
Diary number: 75773 / 1994
Advocates: Vs ASHOK KUMAR SHARMA

01 February 1995
Supreme Court
1 pages
STATE OF M.P. Vs RAKESH MENON

Bench: SINGH N.P. (J)
Case number: C.A. No.-001256-001256 / 1995
Diary number: 75773 / 1994
Advocates: Vs ASHOK KUMAR SHARMA

01 February 1995
Supreme Court
0 pages
U.O.I. Vs D. MOHAN .

Case number: C.A. No.-001250-001250 / 1995
Diary number: 75771 / 1994
Advocates: ANIL KATIYAR Vs

31 January 1995
Supreme Court
2 pages
STATE OF TAMIL NADU Vs THIRU K.V. PERUMAL .

Bench: ANAND,A.S. (J)
Case number: C.A. No.-009229-009229 / 1996
Diary number: 76203 / 1994
Advocates: Vs SATYA MITRA GARG

31 January 1995
Supreme Court
5 pages
Vs

Bench: SAHAI,R.M. (J)
Case number: /
Diary number: 2 / 1668
31 January 1995
Supreme Court
7 pages
SYED AZAM HUSSAINI Vs THE ANDHRA BANK LIMITED

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-001213-001213 / 1977
Diary number: 61363 / 1977
31 January 1995
Supreme Court
7 pages
STATE OF PUNJAB Vs CHAMAN LAL GOYAL

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001101-001101 / 1995
Diary number: 16046 / 1994
Advocates: G. K. BANSAL Vs

31 January 1995
Supreme Court
13 pages
R.RAJAGOPAL REDDY Vs PADMINI CHANDRASEKHARAN

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 5653 of 1990
31 January 1995
Supreme Court
3 pages
CONSUMER UNITY & TRUST SOCIETY Vs CHAIRMAN & MANAGING DIRECTOR