TRILOCHAN LENKA AND ORS. STATE OF ORISSA AND ANR. Vs MANDI MOHAN SETHI AND ANR. DR. BISWA KALYANA PATTNAIK AND

26 April 1995
Supreme Court
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TRILOCHAN LENKA AND ORS. STATE OF ORISSA AND ANR. Vs MANDI MOHAN SETHI AND ANR. DR. BISWA KALYANA PATTNAIK AND

Case number: Appeal (civil) 1847-48 of 1989