Judgements

D.K.JETLEY Vs ARMY WELFARE HOUSING ORGAN.

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-005460-005460 / 1995
Diary number: 84360 / 1992
Advocates: MANIK KARANJAWALA Vs

RABINDRA NATH MUKHERJEE Vs PANCHANAN BANNERJEE(DEAD) BY LRS. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-005384-005384 / 1995
Diary number: 84359 / 1992
Advocates: LILY ISABEL THOMAS Vs PRAVEEN KUMAR

SUMANLAL CHHOTALAL KAMDAR & ORS. & ETC. Vs MISS ASHA T. SHAH & ANR. ETC.

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-005403-005404 / 1995
Diary number: 71201 / 1989
Advocates: Vs K. V. SREEKUMAR

COMMISSIONER OF INCOME-TAX Vs PATEL BROTHERS & CO. LTD, ETC. ETC.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal (civil) 1455 of 1976

GUJARAT ELECTRICITY BOARD,THERMAL POWER STATION, UKAI, GUJA Vs HIND MAZDOOR SABHA & ORS

Bench: SAWANT,P.B.
Case number: Appeal Civil 5497 of 1995

DILBAG SINGH Vs STATE OF U.P. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-005704-005704 / 1995
Diary number: 8888 / 1994
Advocates: PRAMOD DAYAL Vs

S.L.SONI Vs STATE OF M.P.

Bench: RAMASWAMY,K.
Case number: C.A. No.-005656-005656 / 1995
Diary number: 75886 / 1994
Advocates: L. K. PANDEY Vs

BHUKAMP PIDIT ANDOLAN Vs STATE OF U.P.

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000050-000050 / 1993
Diary number: 87936 / 1993
Advocates: KUSUM CHAUDHARY Vs

N.T.P.C. LTD. Vs FLOWMORE PVT. LTD.

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-005437-005438 / 1995
Diary number: 1677 / 1995
Advocates: PRASHANT BHUSHAN Vs

UNION OF INDIA & ORS. ...APPELANTS Vs DR. J. K. GOEL ...RESPONDENT

CENTRAL BANK OF INDIA Vs RAVINDRA

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIKWITHSPECIAL LEAVE PETITION (C) NOS. 3954/94,9082 AND 9088/1995ANDCIVIL APPEAL NOS. 3964,3967 OF 1992
Case number: SLP(C) No.-002421-002421 / 1993
Diary number: 62305 / 1993

COLLECTOR OF CUSTOMS, CALCUTTA Vs SANJAY CHANDIRAM

Case number: C.A. No.-005411-005411 / 1990
Diary number: 73965 / 1990
Advocates: P. PARMESWARAN Vs

TAMIL NADU ELECTRICITY BOARD EMPLOYEES AND CONTRACT LABOUR UNION AND ORS. Vs TAMIL NADU ELECTRICITY BOARD AND ORS.

Case number: Contempt Petition (civil) 357 of 1993

SATPAL ANTIL Vs U.O.I.

Bench: RAY,G.N. (J)
Case number: C.A. No.-005383-005383 / 1995
Diary number: 88926 / 1993
Advocates: V. D. KHANNA Vs ANIL KATIYAR

STATE OF UTTAR PRADESH Vs M/S GULSHAN SUGAR & CHEMICALS LTD.

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-005330-005330 / 1995
Diary number: 69905 / 1987