Showing 29596 - 29610 of 41947 judgements
10 July 1995
Supreme Court
5 pages
VRINDAVANIBAI SAMBHAJI MANE Vs RAMCHANDRA VITHAL GANESHKAR & ORS.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 2409 of 1978

02 July 1995
Supreme Court
7 pages
BIRENDRA KUMAR SINGH Vs GUPT NATH SINGH

Bench: KULDIP SINGH (J)
Case number: SLP(C) No.-000004-000004 / 1995
Diary number: 19248 / 1994
Advocates: T. N. SINGH Vs LAKSHMI RAMAN SINGH

02 July 1995
Supreme Court
4 pages
NAND KISHORE MEHRA Vs SUSHILA MEHRA

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-006920-006920 / 1994
Diary number: 8163 / 1994
Advocates: R. AYYAM PERUMAL Vs KAMAL KUMAR BHATIA

02 July 1995
Supreme Court
7 pages
Vs

Bench: VENKATACHALA N. (J)
Case number: /
Diary number: 1 / 5768

02 July 1995
Supreme Court
5 pages
NAVKIRAM SINGH Vs STATE OF PUNJAB .

Bench: KULDIP SINGH (J)
Case number: W.P.(Crl.) No.-000242-000258 / 1994
Diary number: 4989 / 1994

02 July 1995
Supreme Court
34 pages
BRAMCHARI SIDHESWAR BHAI &ORS.ETC. Vs STATE OF WEST BENGAL ETC.

Bench: VENKATACHALA N. (J)
Case number: Appeal Civil 4434 of 1986

30 June 1995
Supreme Court
0 pages
PT. SHAMBOO NATH TIKOO Vs S. GIAN SINGH .

Case number: C.A. No.-000865-000865 / 1973
Diary number: 60154 / 1973
Advocates: Vs V. J. FRANCIS

20 June 1995
Supreme Court
34 pages
MOST REV. P.M.A.METROPOLITAN Vs MORAN MAR MARTHOMA MATHEWS

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-004958-004960 / 1990
Diary number: 76279 / 1990
Advocates: Vs E. M. S. ANAM

20 June 1995
Supreme Court
68 pages
MOST REV. P.M.A.METROPOLITAN Vs MORAN MAR MARTHOMA MATHEWS

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-004958-004960 / 1990
Diary number: 76279 / 1990
Advocates: Vs E. M. S. ANAM

12 May 1995
Supreme Court
6 pages
CHAIRMAN & M.D. SIPCOT Vs CONTROMIX P. LTD.

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-005564-005564 / 1995
Diary number: 7895 / 1994
Advocates: ARPUTHAM ARUNA AND CO Vs V. BALACHANDRAN

12 May 1995
Supreme Court
14 pages
GOKUL CHANDRA KANUNGO Vs STATE OF ORISSA

Bench: VENKATACHALA N. (J)
Case number: W.P.(C) No.-001151-001151 / 1991
Diary number: 76502 / 1991
Advocates: VINOO BHAGAT Vs RAJ KUMAR MEHTA

12 May 1995
Supreme Court
8 pages
INST. OF HUMAN RESOURCES DEV. Vs T.R. RAMESH KUMAR

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-000045-000050 / 1995
Diary number: 18561 / 1994
Advocates: M. A. FIROZ Vs RAMESH BABU M. R.

12 May 1995
Supreme Court
7 pages
DMAI Vs

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-002532-002533 / 1989
Diary number: 72202 / 1989

12 May 1995
Supreme Court
16 pages
DR. (MRS.) VIMAL Vs BHAGUJI .

Bench: RAY,G.N. (J)
Case number: C.A. No.-002227-002227 / 1991
Diary number: 76501 / 1991

12 May 1995
Supreme Court
5 pages
LACHHMAN DASS Vs SANTOKH SINGH

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-005752-005752 / 1995
Diary number: 78148 / 1991
Advocates: MITTER & MITTER CO. Vs KUSUM CHAUDHARY