Showing 29581 - 29595 of 41947 judgements
14 July 1995
Supreme Court
22 pages
T.N.SESHAN CHIEF ELECTION COMMISSIONER OF INDIA ETC. Vs UNION OF INDIA & ORS.

Bench: A.M.AHMADI CJI,JAGDISH SARAN VERMA,N.P.SINGH,S.P.BHARUCHA,M.K.MUKHERJEE
Case number: Writ Petition (civil) 805 of 1993

13 July 1995
Supreme Court
9 pages
INDERJIT SINGH Vs STATE OF PUNJAB

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000012-000021 / 1986
Diary number: 68083 / 1986
Advocates: KAMINI JAISWAL Vs

13 July 1995
Supreme Court
18 pages
A. JAYARAM Vs STATE BY C.B.I.

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000310-000310 / 1989
Diary number: 70117 / 1989
Advocates: G. NARASIMHULU Vs A. SUBHASHINI

12 July 1995
Supreme Court
4 pages
DMAI Vs

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000571-000571 / 1991
Diary number: 79214 / 1991

12 July 1995
Supreme Court
17 pages
MUKRI GOPALAN Vs CHEPPILAT PUTHANPURYIL ABOOBACKER

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-001305-001305 / 1995
Diary number: 17239 / 1994
Advocates: G. PRAKASH Vs E. M. S. ANAM

12 July 1995
Supreme Court
2 pages
G. SUNDARARASAN Vs U O I

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-012376-012376 / 1995
Diary number: 6436 / 1995
Advocates: S. SRINIVASAN Vs

12 July 1995
Supreme Court
4 pages
N.P. THIRUGNANAM (D) BY LRS Vs R. JAGAN MOHAN RAO

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-012709-012709 / 1995
Diary number: 6594 / 1995
Advocates: S. SRINIVASAN Vs

12 July 1995
Supreme Court
10 pages
AJIT SINGH Vs BANSI SINGH .

Bench: RAY,G.N. (J)
Case number: C.A. No.-000702-000702 / 1993
Diary number: 200043 / 1993
Advocates: NARESH BAKSHI Vs

12 July 1995
Supreme Court
6 pages
STATE OF KARNATAKA Vs THANGARAJ

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Crl.A. No.-000432-000432 / 1988
Diary number: 68925 / 1988
Advocates: M. VEERAPPA Vs G. PRAKASH

12 July 1995
Supreme Court
4 pages
KRIPA SHANKAR CHATTERJI Vs GURUDAS CHATTERJEE & ORS.

Bench: RAY,G.N. (J)
Case number: Appeal (civil) 2503 of 1994

12 July 1995
Supreme Court
4 pages
STATE OF RAJASTHAN Vs PRITHVI RAJ

Bench: REDDY,K. JAYACHANDRA (J)
Case number: Appeal Criminal 638 of 1983

12 July 1995
Supreme Court
11 pages
RAJINDER & ORS. Vs STATE OF HARYANA

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 125 of 1988

11 July 1995
Supreme Court
12 pages
DMAI Vs

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-010618-010619 / 1983
Diary number: 65593 / 1983

11 July 1995
Supreme Court
9 pages
CHAND KHAN Vs STATE OF U.P.

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000716-000716 / 1991
Diary number: 76524 / 1991
Advocates: Vs AJIT SINGH PUNDIR

11 July 1995
Supreme Court
8 pages
SH. MADAN GOPAL GARG Vs STATE OF PUNJAB & ORS.

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 710 of 1987