Showing 29611 - 29625 of 41947 judgements
12 May 1995
Supreme Court
12 pages
DMAI Vs

Bench: AHMADI A.M. (CJ),VERMA, JAGDISH SARAN (J),SAWANT, P.B.,JEEVAN REDDY, B.P. (J),SINGH N.P. (J)
Case number: C.A. No.-005061-005061 / 1993
Diary number: 200458 / 1993
Advocates: MOHAN PANDEY Vs

12 May 1995
Supreme Court
10 pages
STATE OF MAHARSHTRA Vs DIGAMBAR

Bench: VENKATACHALA N. (J)
Case number: C.A. No.-006066-006066 / 1995
Diary number: 89174 / 1993

12 May 1995
Supreme Court
12 pages
DMAI Vs

Bench: A.M.AHMADI CJI,JAGDISH SARAN VERMA,P.B.SAWANT,B.P.JEEVAN REDDY,N.P.SINGH
Case number: C.A. No.-005061-005061 / 1993
Diary number: 200458 / 1993
Advocates: MOHAN PANDEY Vs

12 May 1995
Supreme Court
4 pages
B. GANGADHAR Vs B.G. RAJALINGAM

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-010546-010546 / 1995
Diary number: 6046 / 1995
Advocates: CHITRA MARKANDAYA Vs

12 May 1995
Supreme Court
6 pages
SWAPAN KUMAR CHOUDHARY & ORS. Vs TAPAS CHAKRAVORTY & ORS.

Bench: HANSARIA B.L. (J)
Case number: Appeal Civil 5624 of 1995

10 May 1995
Supreme Court
0 pages
RAMNARAYAN SATYANARAYAN AGRAWAL Vs ASSOCIATED ALCOHOLS & BREWERIES LTD &ORS

Case number: C.A. No.-005526-005526 / 1995
Diary number: 75906 / 1994
Advocates: NIRAJ SHARMA Vs VIVEK GAMBHIR

10 May 1995
Supreme Court
0 pages
STATE OF H.P. Vs H.P.STATE R & A SCHOOL M.COMMITTEE

Case number: C.A. No.-001233-001234 / 1993
Diary number: 200220 / 1993
Advocates: Vs ANIS AHMED KHAN

10 May 1995
Supreme Court
0 pages
STATE OF J&K Vs SUDERSHAN CHAKKAR

Case number: Crl.A. No.-000649-000649 / 1995
Diary number: 292 / 1995
Advocates: ASHOK MATHUR Vs K. R. SASIPRABHU

10 May 1995
Supreme Court
0 pages
T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .

Case number: W.P.(C) No.-000317-000317 / 1993
Diary number: 199959 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs M. VEERAPPA

10 May 1995
Supreme Court
0 pages
T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .

Bench: KULDIP SINGH,S.C. AGRAWAL,B.P. JEEVAN REDDY
Case number: W.P.(C) No.-000317-000317 / 1993
Diary number: 199959 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs M. VEERAPPA

10 May 1995
Supreme Court
0 pages
INDER SINGH Vs STATE OF PUNJAB AND ORS.

Case number: Writ Petition (crl.) 221 of 1994

10 May 1995
Supreme Court
15 pages
SMT. SARLA MUDGAL(DEAD) Vs UNION OF INDIA .

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-001079-001079 / 1989
Diary number: 71644 / 1989
Advocates: S. JANANI Vs P. PARMESWARAN

10 May 1995
Supreme Court
2 pages
FAKRUDDIN Vs PRINCIPAL, CONSOLIDATION TRG. INSTT.&ORS

Bench: SAHAI,R.M. (J)
Case number: C.A. No.-005791-005791 / 1995
Diary number: 78149 / 1991
Advocates: T. N. SINGH Vs

10 May 1995
Supreme Court
7 pages
RAMNARAYAN SATYANARAYAN AGRAWAL Vs ASSOCIATED ALCOHOLS & BREWERIES LTD &ORS

Bench: SEN,S.C. (J)
Case number: C.A. No.-005526-005526 / 1995
Diary number: 75906 / 1994
Advocates: NIRAJ SHARMA Vs VIVEK GAMBHIR

10 May 1995
Supreme Court
4 pages
KABBIDI POSAYYA Vs SPECIAL TAHSILDAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-005568-005571 / 1995
Diary number: 14989 / 1994
Advocates: V. G. PRAGASAM Vs GUNTUR PRABHAKAR