Showing 29566 - 29580 of 41947 judgements
25 July 1995
Supreme Court
2 pages
M/S, HINDUSTAN PAPER CORPN. LTD. Vs SAKHRAM GOUR & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 5166 of 1992

25 July 1995
Supreme Court
2 pages
UNION OF INDIA ETC. Vs SUNIL CHANDRA SAHA & ANR. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5559 of 1994

25 July 1995
Supreme Court
3 pages
THE STATE OF UTTAR PRADESH & ANR. Vs KESHAV PRASAD SINGH

Bench: RAMASWAMY,K.
Case number: Appeal Civil 1317 of 1978

24 July 1995
Supreme Court
2 pages
SURENDRA KUMAR JAIN Vs SHANTI SWAROOP JAIN

Bench: RAY,G.N. (J)
Case number: C.A. No.-006546-006546 / 1995
Diary number: 2150 / 1995
Advocates: RAKESH K. SHARMA Vs P. K. JAIN

21 July 1995
Supreme Court
9 pages
HYDERABAD INDUSTRIES LTD. Vs UNION OF INDIA .

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-001354-001354 / 1980
Diary number: 62665 / 1980
Advocates: SUMAN JYOTI KHAITAN Vs V. K. VERMA

21 July 1995
Supreme Court
3 pages
ABDUL AZIZ Vs STATE OF W.B.

Bench: RAY,G.N. (J)
Case number: W.P.(Crl.) No.-000413-000413 / 1995
Diary number: 9282 / 1995
Advocates: SOMNATH MUKHERJEE Vs

20 July 1995
Supreme Court
8 pages
ANNA BHAU MAGDUM(DIED) BY LRS. Vs BABASAHEB ANANDRAO DESAI

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-002590-002590 / 1995
Diary number: 13725 / 1994
Advocates: J. S. WAD Vs

20 July 1995
Supreme Court
9 pages
UNION OF INDIA Vs DEBASHISH KAR

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-001433-001433 / 1995
Diary number: 18752 / 1994
Advocates: ANIL KATIYAR Vs H. S. PARIHAR

18 July 1995
Supreme Court
3 pages
ASST. COMMISSIONER OF INCOME TAX Vs A.K. MENON

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-006323-006323 / 1995
Diary number: 63465 / 1995
Advocates: Vs LATA KRISHNAMURTI

18 July 1995
Supreme Court
48 pages
DMAI Vs

Bench: ANAND,A.S. (J)
Case number: C.A. No.-000640-000640 / 1993
Diary number: 200452 / 1993

18 July 1995
Supreme Court
4 pages
AIR INDIA Vs UNION OF INDIA AND ORS.

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 6392 of 1992

14 July 1995
Supreme Court
2 pages
GHAZIABAD DEV. AUTHORITY Vs VIKRAM CHAUDHARY

Bench: RAMASWAMY,K.
Case number: C.A. No.-006481-006481 / 1995
Diary number: 5151 / 1995

14 July 1995
Supreme Court
5 pages
STATE OF WEST BENGAL Vs GOPAL CHANDRA PAUL

Bench: RAMASWAMY,K.
Case number: C.A. No.-006191-006191 / 1995
Diary number: 17783 / 1994

14 July 1995
Supreme Court
14 pages
DR.DAS RAO DESHMUKH Vs KAMAL KISHORE NANASAHEBKADAM & ORS.

Bench: RAY,G.N. (J)
Case number: Appeal Civil 3169 of 1991

14 July 1995
Supreme Court
23 pages
T.N.SESHAN CHIEF ELECTION COMMISSIONER OF INDIAETC. Vs UNION OF INDIA & ORS.

Bench: AHMADI A.M. (CJ),VERMA, JAGDISH SARAN (J),SINGH N.P. (J),BHARUCHA S.P. (J),MUKHERJEE M.K. (J)
Case number: Writ Petition (Civil) 805 of 1993