Judgements

VANAMALA Vs H.M.RANGANATHA BHATTA

Bench: AHMADI A.M. (CJ)
Case number: Crl.A. No.-000836-000836 / 1995
Diary number: 78161 / 1991
Advocates: S. N. BHAT Vs

AMARJIT SINGH Vs STATE OF PUNJAB

DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-000704-000706 / 1980
Diary number: 63145 / 1980

THE ADMN. MUNICIPAL COMMITTEE Vs RAMJI LAL BAGLA .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-006537-006537 / 1995
Diary number: 66335 / 1985
Advocates: Vs PREM MALHOTRA

UNION OF INDIA Vs SRI HARISH CHAND ANAND(DEAD)THROUGH LRS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-001868-001868 / 1979
Diary number: 62124 / 1979
Advocates: B. V. BALARAM DAS Vs MANOJ SWARUP AND CO.

THE STATE OF PUNJAB Vs GURDIAL SINGH ETC.WITHCIVIL MISCELLANEOUS PETITION NO. 6336

Bench: RAMASWAMY,K.
Case number: Special Leave Petition (Civil) 1207 of 1978

M/S. HASANALI KHANBHAI & SONS AND ORS... Vs STATE OF GUJARAT

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3263 of 1979

SMT. JASWINDER KAUR & ANR Vs STATE OF PUNJAB

Bench: NANAVATI G.T. (J)
Case number: Appeal Criminal 225 of 1985

DEPUTY COLLECTOR NORTHERNSUB DIVISION, PANAJI Vs COMUNIDADE OF BAMBOLIM

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 445 of 1979

ASPINWALL & CO., KULSHEKAR, MANGALORE Vs LALITHA PADUGADY & ORS. ETC.

Bench: PUNCHHI,M.M.
Case number: Appeal Civil 4086 of 1986

YASHRAJ GOVINDBHAI PATEL Vs PATEL ENGINEERING CO

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-006553-006553 / 1995
Diary number: 7374 / 1995
Advocates: MANIK KARANJAWALA Vs

DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-001807-001809 / 1978
Diary number: 61172 / 1978

MUNICIPAL COMMITTEE, BHATINDA & ORS. Vs BALWANT SINGH & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 5 of 1993

SHRI TOPANDAS KUNDANMAL, SINCEDECEASED THEREAFTER BY HISHEI Vs THE STATE THROUGH THE LANDACQUISITION OFFICER, JAMNAGAR ETC

NAWAL SINGH & ORS. ETC. ETC. Vs UNION OF INDIA ETC. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2130 of 1980