Judgements

THE STATE OF PUNJAB Vs SURJA RAM

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 448 of 1984

BABY SAMUEL Vs TUKARAM LAXMAN SABLE & ORS.

NOTIFIED AREA COMMITTEE Vs DES RAJ .

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-007018-007018 / 1995
Diary number: 78394 / 1991
Advocates: Vs MINAKSHI VIJ

PAINDER SINGH Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-000032-000032 / 1990
Diary number: 67703 / 1990
Advocates: MITTER & MITTER CO. Vs

STATE OF A.P. Vs STATE TRADING CORPN.

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-000095-000096 / 1977
Diary number: 61401 / 1977
Advocates: Vs GUNTUR PRABHAKAR

CHANDIGARH HOUSING BOARD Vs AVTAR SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-007284-007284 / 1995
Diary number: 838 / 1995
Advocates: L. K. PANDEY Vs

PRIYA VERT Vs U O I

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-015806-015806 / 1995
Diary number: 9345 / 1995

GUJARAT BOTTLING CO Vs COCA COLA CO

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-006839-006840 / 1995
Diary number: 5791 / 1995

DISTRICT PRIMARY EDUCATION OFFICER Vs VIDOTEJAK MANDAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-007091-007091 / 1995
Diary number: 13942 / 1994
Advocates: S. C. PATEL Vs

DISTRICT PRIMARY EDUCATION OFFICER Vs VIDOTEJAK MANDAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-007091-007091 / 1995
Diary number: 13942 / 1994
Advocates: S. C. PATEL Vs

HUSSAINARA KHATOON & OTHERS Vs HOME SECRETARY, BIHAR & OTHERSW I T HWRIT PETITION (CRIMINA

Bench: AHMADI A.M. (CJ)
Case number: Writ Petition (Civil) 57 of 1979

P.S. GHALAUT Vs STATE OF HARYANA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007608-007608 / 1995
Diary number: 88992 / 1993
Advocates: REVATHY RAGHAVAN Vs

HARBANS SINGH Vs STATE OF PUNJAB .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007412-007412 / 1995
Diary number: 75928 / 1994
Advocates: NARESH BAKSHI Vs ASHOK K. MAHAJAN

SPECIAL LAND ACQUISITION OFFICER Vs MALLANAGOUDA RAYANAGOUDA PATIL

Bench: RAMASWAMY,K.
Case number: C.A. No.-007402-007408 / 1995
Diary number: 69008 / 1986
Advocates: M. VEERAPPA Vs

STATE OF ANDHRA PRADESH Vs VALLURI VERRAJU

Bench: RAMASWAMY,K.
Case number: C.A. No.-007398-007398 / 1995
Diary number: 69800 / 1988
Advocates: Vs S. C. BIRLA