Judgements

TATA PRESS LIMITED Vs MAHANAGAR TELEPHONE NIGAM LIMITED AND

Bench: KULDIP SINGH (J)
Case number: C.A. No.-006960-006960 / 1994
Diary number: 15525 / 1994
Advocates: Vs MADHU SIKRI

KAPUR SINGH Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 346 of 1985

SRI KAPTAN SINGH [DECEASED]THROUGH LRS. Vs RAJINDER SINGH & ANR.

Bench: RAMASWAMY,K.
Case number: Contempt Petition (Civil) 175 of 1994

SRI KAPTAN SINGH [DECEASED]THROUGH LRS. Vs RAJINDER SINGH & ANR.

Bench: RAMASWAMY,K.

VITHAL AND OTHERS Vs THE STATE OF MAHARASHTRA

OXFORD ENGLISH SCHOOL Vs THE GOVT. OF TAMILNADU

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-006697-006697 / 1995
Diary number: 14225 / 1994
Advocates: V. BALACHANDRAN Vs V. G. PRAGASAM

COMMR.OF DUM DUM MUNCIPALITY Vs INDIAN TOURISM DEVELOPMENT CORPN .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-006696-006696 / 1995
Diary number: 69793 / 1988
Advocates: P. K. CHAKRAVARTY Vs

U.P.P.S.C. ALLAHABAD Vs VINOD KUMAR SRIVASTAVA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007400-007400 / 1995
Diary number: 12243 / 1994
Advocates: DEVENDRA SINGH Vs

SUSHILA SAW MILL Vs STATE OF ORISSA .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-014702-014702 / 1995
Diary number: 61447 / 1995
Advocates: SATYA MITRA GARG Vs

SHRI BHUPINDER SINGH BINDRA Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007370-007370 / 1995
Diary number: 78165 / 1991
Advocates: RANBIR SINGH YADAV Vs KAMINI JAISWAL

MAHAVIR & ANR. ETC. Vs RURAL INSTITUTE, AMRAVATI & ANR ETC

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-014430-014432 / 1995
Diary number: 9599 / 1995

COMMR. OF SALES TAX, ORISSA Vs JAGANNATH COTTON CO.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-006627-006631 / 1995
Diary number: 63475 / 1995
Advocates: KIRTI RENU MISHRA Vs LAWYERS ASSOCIATED

ANIL KUMAR GUPTA Vs STATE OF U.P.

Bench: JEEVAN REDDY,B.P. (J)
Case number: W.P.(C) No.-000276-000276 / 1995
Diary number: 6468 / 1995
Advocates: SUNIL KUMAR JAIN Vs IRSHAD AHMAD

UNION OF INDIA Vs BUDH SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-007413-007413 / 1995
Diary number: 75929 / 1994
Advocates: P. PARMESWARAN Vs

K. VASUNDARA DEVI Vs REVENUE DIVISIONAL OFFICER(LAO)

Bench: RAMASWAMY,K.
Case number: C.A. No.-006808-006810 / 1995
Diary number: 88966 / 1993
Advocates: G. PRAKASH Vs