Showing 29506 - 29520 of 41947 judgements
14 August 1995
Supreme Court
2 pages
KAILASH POTLIA Vs THE STATE OF ANDHRA PRADESH

Bench: RAMASWAMY,K.

14 August 1995
Supreme Court
11 pages
RUSTEES OF THE PORT OF MADRAS Vs ENGINEERING CONSTRUCTIONS CORPORATION LIMITED

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1175 of 1976

14 August 1995
Supreme Court
0 pages
SHARADCHANDRA GANESH MULEY Vs STATE OF MAHARASHTRA

Case number: C.A. No.-007565-007565 / 1995
Diary number: 16280 / 1994

11 August 1995
Supreme Court
1 pages
JASUBHA SAJUBHA ZALA Vs STATE OF GUJARAT

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000848-000848 / 1995
Diary number: 10465 / 1995
Advocates: ANIP SACHTHEY Vs

11 August 1995
Supreme Court
12 pages
T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000317-000317 / 1993
Diary number: 199959 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs M. VEERAPPA

11 August 1995
Supreme Court
3 pages
R. RAMASAMY Vs GOVERNMENT OF TAMIL NADU .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007586-007586 / 1995
Diary number: 10243 / 1994
Advocates: V. G. PRAGASAM Vs K. K. MANI

11 August 1995
Supreme Court
10 pages
R.V.BHUPAL PRASAD Vs STATE OF A.P. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007701-007702 / 1995
Diary number: 88994 / 1993
Advocates: Vs K. RAM KUMAR

11 August 1995
Supreme Court
3 pages
STATE OF KARNATAKA Vs NARASIMHAMURTHY

Bench: RAMASWAMY,K.
Case number: C.A. No.-007401-007401 / 1995
Diary number: 69007 / 1986
Advocates: M. VEERAPPA Vs

11 August 1995
Supreme Court
3 pages
R. RAMASAMY Vs GOVERNMENT OF TAMIL NADU .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007586-007586 / 1995
Diary number: 10243 / 1994
Advocates: V. G. PRAGASAM Vs K. K. MANI

11 August 1995
Supreme Court
5 pages
KARNEL SINGH Vs STATE OF M.P.

Bench: AHMADI A.M. (CJ)
Case number: Crl.A. No.-000877-000877 / 1995
Diary number: 11706 / 1994
Advocates: BHASKAR Y. KULKARNI Vs

11 August 1995
Supreme Court
7 pages
ANIRUDH SINHJI KARANSINHJI JADEJA Vs STATE OF GUJARAT

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000847-000847 / 1995
Diary number: 7064 / 1995
Advocates: HARESH RAICHURA Vs

11 August 1995
Supreme Court
3 pages
JOGINDER SINGH Vs STATE OF PUNJAB

Bench: NANAVATI G.T. (J)
Case number: Appeal Criminal 226 of 1978

11 August 1995
Supreme Court
3 pages
TEJA SINGH Vs MUKHTIAR SINGH & ORS.

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 539 of 1985

09 August 1995
Supreme Court
10 pages
DMAI Vs

Bench: SEN,S.C. (J)
Case number: C.A. No.-002638-002639 / 1994
Diary number: 76624 / 1994

09 August 1995
Supreme Court
4 pages
UNION OF INDIA Vs R.K.L.D. AZAD

Bench: MUKHERJEE M.K. (J)
Case number: C.A. No.-007107-007108 / 1995
Diary number: 88972 / 1993
Advocates: A. SUBHASHINI Vs